High Courts10 Nov 2023Dismissed
Sumangli Gupta Vs L.R. Gupta, HUF & Ors.
Delhi High Court · (2023) 11 DEL CK 3416
Code of Civil Procedure, 1908-Section 151
COURT ARCHIVE
Delhi High Court judgments
1,35,544 judgments · page 1,536 of 6,778
High Courts10 Nov 2023Allowed
M/s Phenil Sugars Ltd. Vs Mrs. Laxmi Gupta & Ors.
Delhi High Court · (2023) 11 DEL CK 3418
Companies Act, 1956-Section 10F, 111, 111(14), 111A, 111A(1), 111A(2), proviso to Section 111A(2), 111A(3), proviso to Section 111A(3), 111A(4), 111A(5), 111A(6), 111A(7)Companies Act, 2013-Section 58(2), 58(4)Limitation Act, 1963-Section 5
High Courts10 Nov 2023
Shakti Bhog Foods Ltd & Anr. Vs Kumar Food Industries Ltd & Ors.
Delhi High Court · (2023) 11 DEL CK 3423
Insolvency and Bankruptcy Code, 2016-Section 14, 14(a) to (d)
High Courts10 Nov 2023
Asian Paints Limited Vs Ajeet Kumar & Ors.
Delhi High Court · (2023) 11 DEL CK 3426
High Courts10 Nov 2023
ST+ART India Foundation & Anr. Vs ACKO General Insurance
Delhi High Court · (2023) 11 DEL CK 3427
Commercial Courts, Commercial Division and Commercial Appellate Division of High Courts Act, 2015-Section 12ADHC (Original Side) Rules, 2018Copyright Act, 1957-Section 2(c)(i), 13(1)(a), 57, 52(1)(t), 52(1)(u)
High Courts10 Nov 2023Disposed Of
Ganesh Dass Khanna Vs Income Tax Officer & Anr.
Delhi High Court · (2023) 11 DEL CK 3433
Income Tax Act, 1961-Sections 119, 142(1), 143(1), 147, 148, 148A, 148A(a), 148A(b), 148A(c), 148A(d), 149, 149(1), 149(1)(a), 149(1)(b), 151, 151A, 153(2), third and fourth provisos to Section 149Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020-Section 3(1)Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Ordinance, 2020-Section 2(1)(a), 2(1)(a)(ii), 3(1), 3(1)(a) to (c)
High Courts10 Nov 2023Disposed Of
Narender Kumar & Anr. Vs Rameshwar Kumar
Delhi High Court · (2023) 11 DEL CK 3490
CPC-Order 22 Rule 4Arbitration & Conciliation Act, 1996-Section 34
High Courts10 Nov 2023Allowed
Kolekar Ankush Babu Vs Director General, Central Industrial Security Force & Anr.
Delhi High Court · (2023) 11 DEL CK 3491
High Courts10 Nov 2023Dismissed
Manoj Kumar Vs Union Of India & Ors.
Delhi High Court · (2023) 11 DEL CK 3497
High Courts10 Nov 2023Disposed Of
Shivdevi Vs State (NCT Of Delhi)
Delhi High Court · (2023) 11 DEL CK 3529
High Courts10 Nov 2023Disposed Of
Shabana Praveen Vs The State NCT Of Delhi
Delhi High Court · (2023) 11 DEL CK 3533
IPC-Section 363Constitution of India-Article 226, 227
High Courts10 Nov 2023Disposed Of
Umesh Kumar Vs The N.C.T/Govt. Of Delhi & Ors.
Delhi High Court · (2023) 11 DEL CK 3534
Constitution of India-Articles 226, 227IPC-Section 365
High Courts10 Nov 2023Partly Allowed
Skypower Solar India Private Limited Vs Sterling And Wilson International FZE
Delhi High Court · (2023) 11 DEL CK 3568
Arbitration and Conciliation Act, 1996-Section 37(1)(b), 9, 9(1), 9(1)(ii), 9(1)(ii)(b), 9(ii)(d), 9(ii)(e), 17, 17(1)(ii)(b), 36Commercial Courts Act, 2015-Section 13Companies Act, 1956
High Courts10 Nov 2023Disposed Of
M/s Sai Aluminium Exim Vs PR Commissioner Of Goods And Service Tax North Delhi
Delhi High Court · (2023) 11 DEL CK 3571
High Courts10 Nov 2023Allowed
VAB Apparel LLP Vs Commissioner, Delhi GST & Ors.
Delhi High Court · (2023) 11 DEL CK 3576
High Courts10 Nov 2023Disposed Of
M/S Sai Aluminium Exim Vs Pr Commissioner Of Goods And Service Tax North Delhi
Delhi High Court · (2023) 11 DEL CK 0220
High Courts10 Nov 2023Disposed Of
VAB Apparel LLP Vs Commissioner, Delhi GST And Ors
Delhi High Court · (2023) 11 DEL CK 0219
High Courts10 Nov 2023Disposed Of
Narender Kumar & Anr Vs Rameshwar Kumar
Delhi High Court · (2023) 11 DEL CK 0218
Arbitration And Conciliation Act, 1996 — Section 34
High Courts10 Nov 2023Allowed
Kolekar Ankush Babu Vs Director General, Central Industrial Security Force And Anr.
Delhi High Court · (2023) 11 DEL CK 0217
High Courts10 Nov 2023Disposed Of
Manoj Kumar Vs Union Of India And Ors.
Delhi High Court · (2023) 11 DEL CK 0216