High Courts08 Nov 2023Disposed Of
Ajay Kumar Vs Ms. Soni Garg & Ors.
Delhi High Court · (2023) 11 DEL CK 3094
Constitution of India-Article 227
COURT ARCHIVE
Delhi High Court judgments
1,35,544 judgments · page 1,538 of 6,778
High Courts08 Nov 2023Dismissed
Sanjay Tyagi & Anr. Vs M/s GSV Products
Delhi High Court · (2023) 11 DEL CK 3095
Constitution of India-Article 227Indian Evidence Act, 1872-Section 65B(4)Commercial Courts Act, 2015
High Courts08 Nov 2023Dismissed
Rajeev Gupta Vs Hazarilal Gupta
Delhi High Court · (2023) 11 DEL CK 3096
Code of Civil Procedure, 1908-Order V Rule 17, IX Rule 13, Section 151Constitution of India-Article 227
High Courts08 Nov 2023Dismissed
National Highways Authority Of India Vs M/s Jas Toll Road Company Limited
Delhi High Court · (2023) 11 DEL CK 3151
Arbitration and Conciliation Act, 1996-Section 37(1)(c), 37, 34, 21Indian Contract Act-Section 25(3)
High Courts08 Nov 2023Dismissed
Sushil Sharma Vs State Bank Of India & Anr.
Delhi High Court · (2023) 11 DEL CK 3157
Code of Civil Procedure, 1908-Order VII Rule 10Commercial Courts Act, 2015-Section 2 (1) (c)
High Courts08 Nov 2023Dismissed
Amar Holidays Pvt. Ltd & Anr. Vs Union Of India & Ors.
Delhi High Court · (2023) 11 DEL CK 3220
Constitution of India-Article 226, 14, 12General Financial Rules, 2017-Rule 170
High Courts08 Nov 2023Allowed
Vijay Kumar Pandey And Anr. Vs Union Of India And Ors.
Delhi High Court · (2023) 11 DEL CK 3223
High Courts08 Nov 2023Disposed Of
Enviornics Trust Vs The Dept Commessioner Of Income Tax
Delhi High Court · (2023) 11 DEL CK 3224
Income Tax Act, 1961-Section 148A(d), 148A(b), 148, 133, 11, 149(1), 147, 12, 149, 12A, 12AA, 12ABForeign Contribution (Regulations) Act 1976Finance Act, 2022
High Courts08 Nov 2023Dismissed
M/S Danial Transport Company Vs Land Ports Authority Of India & Ors.
Delhi High Court · (2023) 11 DEL CK 3228
Constitution of India-Article 226, 14, 12
High Courts08 Nov 2023Disposed Of
Suman Kumari Manhas Vs Union Of India Through The Secretary & Ors.
Delhi High Court · (2023) 11 DEL CK 3238
High Courts08 Nov 2023Allowed
Babu Lal & Anr. Vs Cholamandalam Investment And Finance Company Ltd. & Anr.
Delhi High Court · (2023) 11 DEL CK 3241
Arbitration and Conciliation Act, 1996-Section 34, 11
High Courts08 Nov 2023Disposed Of
Chhotu Ram Vs Union Of India & Anr.
Delhi High Court · (2023) 11 DEL CK 3245
High Courts08 Nov 2023Disposed Of
Sumit Vs Union Of India & Ors.
Delhi High Court · (2023) 11 DEL CK 3246
High Courts08 Nov 2023Disposed Of
Ved Kumari Batra Vs Jugal Batra & Anr
Delhi High Court · (2023) 11 DEL CK 3182
High Courts08 Nov 2023Dismissed
Anupama Khanna Vs Indrajit Seth, Chairman Managing Committee Delhi Public School
Delhi High Court · (2023) 11 DEL CK 3258
Contempt of Courts Act, 1971-Section 11, 12Constitution of India-Article 215Sexual Harassment of Women at Workplace (Prevention, Prohibition & Redressal) Act, 2013-Section 9, 18
High Courts08 Nov 2023Allowed
Rashmee Kansal Vs The State & Anr.
Delhi High Court · (2023) 11 DEL CK 3303
Indian Penal Code, 1860-Sections 326-B, 506Code of Criminal Procedure, 1973-Sections 161, 482Constitution of India-Article 226
High Courts08 Nov 2023Allowed
GAIL India Ltd Vs UCO Bank & Anr
Delhi High Court · (2023) 11 DEL CK 3344
CPC-Order VII Rule 11(a), VII Rule 11
High Courts08 Nov 2023
United India Insurance Co Ltd Vs Sonia & Ors
Delhi High Court · (2023) 11 DEL CK 3361
Indian Penal Code, 1860-Sections 279/304A
High Courts08 Nov 2023
U P State Road Transport Corporation Vs Jitender Kumar Rana & Anr.
Delhi High Court · (2023) 11 DEL CK 3366
Motor Vehicles Act, 1988-Section 166, 168 and 169Workmen's Compensation Act, 1923-First Schedule
High Courts08 Nov 2023Disposed Of
Nitika Talwar Vs Dinesh Talwar
Delhi High Court · (2023) 11 DEL CK 3373
Code of Civil Procedure, 1908-Order I Rule 10, VI Rule 17