Delhi High Court Judgments

High Courts07 Nov 2023

HQ Lamps Manufacturing Co. Pvt. Ltd. Vs Everlight Electronics India Pvt. Ltd. & Anr.

Delhi High Court · (2023) 11 DEL CK 3148

Code of Civil Procedure, 1908-Order VII Rule 11, VII Rule 12, IV Rule 1(3), V Rule 1, VI, VII, Section 80(1), 80The Commercial Courts Act, 2015-Section 12ALimitation Act, 1963-Section 3(2)

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High Courts07 Nov 2023Dismissed

M/S Greentech Environ Management Pvt Ltd MS HP Vs Municipal Corporation Of Delhi & Ors.

Delhi High Court · (2023) 11 DEL CK 3174

Constitution of India-Article 226SWM Rules

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High Courts07 Nov 2023Dismissed

Ruchika Rai Madan Vs Directorate Of Education & Ors.

Delhi High Court · (2023) 11 DEL CK 3175

Letters Patent Act, 1866-Clause XDelhi School Education Act and Rules, 1973-Rule 123, 118Delhi School Education Act, 1972

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High Courts07 Nov 2023Dismissed

All India Panchayat Parishad Regd Vs Government Of NCT Of Delhi & Anr

Delhi High Court · (2023) 11 DEL CK 3176

Letters Patent Act, 1866-Clause XDelhi High Court Rules, 2018the 1860 Act

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High Courts07 Nov 2023Disposed Of

Rabab Yusuf Mankda Vs Union Of India & Ors.

Delhi High Court · (2023) 11 DEL CK 3187

Constitution of India-Article 14National Institute of Fashion Technology Act, 2006-Sections 31, 32

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High Courts07 Nov 2023Dismissed

Sheetal Vs Union Of India & Ors.

Delhi High Court · (2023) 11 DEL CK 3189

Constitution of India-Article 226

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High Courts07 Nov 2023Dismissed

Aditya Ayurved College And Research Centre Vs Union Of India & Anr.

Delhi High Court · (2023) 11 DEL CK 3191

Constitution of India-Article 226Indian Medicine Central Council Act, 1970-Section 13-A, 13-A(1), 13-A(2), 13-A(5), 13-A(6), 13-A(7), 13-A(8), 13-A(9), 13-B(1), 13-B(2), 13-B(3), 9, 22, 36(1)(j)Establishment of New Medical College, Opening of New or Higher Course of Study or Training and Increase of Admission Capacity by a Medical College Regulations, 2019-Regulation 5

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High Courts07 Nov 2023Dismissed

Rahul Ranjan & Ors. Vs University Grant Commission & Anr.

Delhi High Court · (2023) 11 DEL CK 3194

Constitution of India-Article 226

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High Courts07 Nov 2023Dismissed

Smt Mamta Kumari Vs University Grant Commission & Anr.

Delhi High Court · (2023) 11 DEL CK 3196

Constitution of India-Article 226

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High Courts07 Nov 2023Disposed Of

Mohit Kumar & Anr. Vs Office Of The Insurance Ombudsman & Ors.

Delhi High Court · (2023) 11 DEL CK 3184

Insurance Ombudsman Rules, 2017-Rule 13(1)(b), 17(8), 7, 16, 17Constitution of India-Article 226Consumer Protection Act, 2019

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High Courts07 Nov 2023Allowed

Shreyash Retail Private Ltd Vs Deputy Commissioner Of Income Tax TDS Circle 77(1) & Anr.

Delhi High Court · (2023) 11 DEL CK 3221

Companies Act, 2013Income Tax Act, 1961-Section 197; Section 194O; Section 192-195Income Tax Rules, 1961-Rule 28AA

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High Courts07 Nov 2023Allowed

Resorts Consortium India Limited Vs Income Tax Appeallate Tribunal SMC-1, Delhi Bench & Ors.

Delhi High Court · (2023) 11 DEL CK 3225

Limitation Act-Sections 5, 12, 14CPC-Section 151, Order IX Rule 13Income Tax Act-Section 260A

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High Courts07 Nov 2023Disposed Of

Pr. Commissioner Of Income Tax – Central -1 Vs Indian Farmer Fertilizer Co-Operative Ltd.

Delhi High Court · (2023) 11 DEL CK 3236

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High Courts07 Nov 2023Allowed

Patanjali Ayurved Ltd Vs Meta Platforms Inc & Ors.

Delhi High Court · (2023) 11 DEL CK 3239

Civil Procedure Code, 1908-Order XLIII Rule 1, Section 106, VII Rule 10, VII Rule 10A, VII Rule 10A(1), VII Rule 11(a)Company Act, 1956Commercial Courts Act, 2015-Section 2(c)(xvii)

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High Courts07 Nov 2023Dismissed

State Of NCT Of Delhi Vs Sumer

Delhi High Court · (2023) 11 DEL CK 3264

Code of Criminal Procedure, 1973-Section 378(3), 294, 164, 313Indian Penal Code, 1860-Section 376Protection of Children from Sexual Offences Act, 2012-Section 4, 6, 10, 29, 30

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High Courts07 Nov 2023Disposed Of

Sanjay Gupta Vs Government Of NCT Of Delhi & Ors.

Delhi High Court · (2023) 11 DEL CK 3301

Constitution of India-Article 226East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948-Section 42Registration Act, 1908

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High Courts07 Nov 2023Dismissed

Naveen Kumar Saini Vs Delhi Development Authority & Anr.

Delhi High Court · (2023) 11 DEL CK 3319

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High Courts07 Nov 2023Dismissed

Mrs. Sandesh Vs The Commissioner, Municipal Corporation Of Delhi

Delhi High Court · (2023) 11 DEL CK 3322

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High Courts07 Nov 2023Dismissed

Balbir Singh Khandelwal Vs Jawaharlal Nehru University & Ors.

Delhi High Court · (2023) 11 DEL CK 3290

Jawaharlal Nehru University Rules-Rule 51, sub-rule (1) (a)General Clauses Act, 10 of 1897-Section 16Constitution of India-Article 314

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High Courts07 Nov 2023Dismissed

Saurav Anand Vs Union Public Service Commission

Delhi High Court · (2023) 11 DEL CK 3289

Constitution of India-Article 226Code of Civil Procedure-Section 151National Defence Academy & Naval Academy Examination (II), 2018, Rules-Rule 5, 5(xi)

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