High Courts07 Nov 2023Dismissed

Aditya Ayurved College And Research Centre Vs Union Of India

Delhi High Court · (2023) 11 DEL CK 0073

Constitution of India, 1950 — Article 226Indian Medicine Central Council Act, 1970 — Section 13A, 13A(1), 13A(2), 13A(5), 13A(6), 13A(7), 13A(8), 13A(9), 13B(1), 13B(2), 13B(2), 22, 36(1)(j)Homeopathy Central Council Act, 1973 — Section 12A(5)
High Courts07 Nov 2023Disposed Of

Ramesh Kumar & Ors. Vs Rajiv Sharma

Delhi High Court · (2023) 11 DEL CK 0066

Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Section 151Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B
High Courts07 Nov 2023Dismissed

Vijay Kumar Agarwal Vs Parveen Singh And Ors

Delhi High Court · (2023) 11 DEL CK 0058

Constitution of India, 1950 — Article 19(1), 19(2), 142, 227, 235Code of Civil Procedure, 1908 — Section 35B, 148Code Of Criminal Procedure, 1973 — Section 144