High Courts06 Nov 2023Disposed Of
YWC Gym Management Pvt Ltd Vs Anil Kumar Jain
Delhi High Court · (2023) 11 DEL CK 3083
Constitution of India-Article 227
COURT ARCHIVE
Delhi High Court judgments
1,35,544 judgments · page 1,544 of 6,778
High Courts06 Nov 2023Disposed Of
Ram Prakash Aneja Vs Ramesh Lal Aneja (Deceased) Through Lrs & Ors.
Delhi High Court · (2023) 11 DEL CK 3084
Constitution of India-Article 227
High Courts06 Nov 2023Dismissed
Nirmal Tower Building Pvt Ltd Vs Union Of India & Ors.
Delhi High Court · (2023) 11 DEL CK 3127
Land Acquisition Act, 1894-Section 3(b), 5, 5A, 6, 11, 11A, 18, 30, 31Code of Civil Procedure-Order I Rule 10, Section 146Constitution of India-Article 226, 227
High Courts06 Nov 2023Disposed Of
Mohd Hussain & Ors. Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2023) 11 DEL CK 3150
High Courts06 Nov 2023Dismissed
Seema Khattar Vs The Project And Equipment Corporation Of India Ltd
Delhi High Court · (2023) 11 DEL CK 3169
Letters Patent-Clause 10PEC Employees (Conduct, Discipline and Appeal) Rules, 1975-Rule 35, 4(1)(i), 4(1)(iii), 5(6), 5(20), 15(1)Constitution of India-Article 226, 227
High Courts06 Nov 2023Disposed Of
All India Federation Of Tax Practioners Vs UOI & Anr
Delhi High Court · (2023) 11 DEL CK 3172
Constitution of India-Articles 226/227Income Tax Act 1961-Section 250(6A), 250(64)Right to information Act
High Courts06 Nov 2023Disposed Of
Azad Market Residents Welfare Association (Regd) Vs Ministry Of Home Affairs & Ors.
Delhi High Court · (2023) 11 DEL CK 3222
Unified Building Bye Laws, 2016Delhi Municipal Corporation Act, 1957-Section 345A, 343, 344Delhi Fire Safety Act, 2007
High Courts06 Nov 2023Disposed Of
Pr. Commissioner Of Income Tax -Central -1 Vs Grand Express Developers Pvt. Ltd.
Delhi High Court · (2023) 11 DEL CK 3229
Income-tax Act, 1961-Section 143(2), 132, 153C, 142(1), 143(3), 292BB
High Courts06 Nov 2023Disposed Of
Ranbir Singh Vs Union Of India
Delhi High Court · (2023) 11 DEL CK 3240
Fundamental Rules-Rule 54, 54A, 54B, 54B(5)
High Courts06 Nov 2023Disposed Of
Dharmvir Vs UOI
Delhi High Court · (2023) 11 DEL CK 3181
Code of Civil Procedure, 1908-Section 151Railway Claim Tribunal Act, 1987-Section 16, 23Railways Accidents and Untoward Incidents (Compensation) Rules, 1990
High Courts06 Nov 2023Partly Allowed
Shantanu Vs The State
Delhi High Court · (2023) 11 DEL CK 3302
Indian Penal Code, 1860-Section 376Protection of Children from Sexual Offences Act, 2012-Section 6, 42, 8/10, 3(c), 7, 9(m), 10Code of Criminal Procedure, 1973-Section 164, 313, 161
High Courts06 Nov 2023Disposed Of
Aryan Kumar (Minor) Through Father Ravinder Kumar Vs Kendriya Vidyalaya & Ors.
Delhi High Court · (2023) 11 DEL CK 3309
Constitution of India-Article 226CBSE Examination Bye-Laws-Bye-Law 40.1, Bye-Law 40.1(iv), Bye-Law 40.1(iv)(b), Bye-Law 40.1(vi)KVS Education Code-Article 106
High Courts06 Nov 2023Allowed
Madhu Sudan Sharma & Ors. Vs Omaxe Ltd
Delhi High Court · (2023) 11 DEL CK 3326
Code of Civil Procedure, 1908-Section 96, Order XXXVII, XXXVII Rule 3(5), 89Arbitration and Conciliation Act, 1996-Section 81, 8, 8(1), 8(2), 8(3), 5, 11, 16(1), 45, 52Arbitration Act, 1940-Section 33, 34
High Courts06 Nov 2023Disposed Of
M/S Gufic Biosciences Limited Vs M/S Saarvasri Herbs Private Limited & Ors.
Delhi High Court · (2023) 11 DEL CK 3330
CPC-Order XXIII Rule 3, XXXIX Rules 1 and 2, XI Rule 1(4), I Rule 10Commercial Courts Act, 2015
High Courts06 Nov 2023Allowed
Star India Pvt Ltd & Anr. Vs Sportstody.Com & Ors.
Delhi High Court · (2023) 11 DEL CK 3279
CPC-Order XXXIX Rules 1 and 2
High Courts06 Nov 2023Dismissed
SMC Global Securities Ltd Vs Urmila Goel
Delhi High Court · (2023) 11 DEL CK 3363
Arbitration and Conciliation Act, 1996-Section 37, 34
High Courts06 Nov 2023Disposed Of
Rahul Mishra Vs Neha Rai
Delhi High Court · (2023) 11 DEL CK 3367
Guardians and Wards Act, 1890-Section 12
High Courts06 Nov 2023Dismissed
Anil Mehta Vs Smt. Ritu Maheshwari I.A.S. & Ors.
Delhi High Court · (2023) 11 DEL CK 3357
Contempt of Courts Act, 1971-Sections 11 and 12Constitution of India-Article 215
High Courts06 Nov 2023Dismissed
Dr. Nivedita Pandey Vs Santosh Pandey
Delhi High Court · (2023) 11 DEL CK 3404
Code of Civil Procedure, 1908-Section 151Court Fees Act, 1870-Section 16
High Courts06 Nov 2023Allowed
Bikramjit Ahluwalia Vs Student Inn Services & Ors.
Delhi High Court · (2023) 11 DEL CK 3406