High Courts06 Nov 2023
Govind Saran Sharma Vs Delhi Development Authority & Anr.
Delhi High Court · (2023) 11 DEL CK 3413
Public Premises Act, 1971IPC
COURT ARCHIVE
Delhi High Court judgments
1,35,544 judgments · page 1,545 of 6,778
High Courts06 Nov 2023Dismissed
Girnar Food And Beverages Pvt. Ltd. Vs The Registrar Of Trade Marks & Ors.
Delhi High Court · (2023) 11 DEL CK 3417
Commercial Courts Act, 2015Tribunals Reforms Act, 2021CPC-Order 39 Rule 1, 39 Rule 2, 39 Rule 4, Section 151
High Courts06 Nov 2023Disposed Of
The Pr. Commissioner Of Income Tax -3 Vs DLF Home Developers Ltd
Delhi High Court · (2023) 11 DEL CK 3448
Income-tax Act, 1961-Section 14A, 14A(2), 14A(3), 147, 154Income-tax Rules, 1962-Rule 8D, 8D(2)(ii), 8D(2)(iii)
High Courts06 Nov 2023Disposed Of
Pr. Commissioner Of Income Tax (Central)-2 Vs Gopal Kumar Goyal
Delhi High Court · (2023) 11 DEL CK 3456
Income-tax Act, 1961-Section 271(1)(c)
High Courts06 Nov 2023Dismissed
Pradeep Vs Union Of India & Ors.
Delhi High Court · (2023) 11 DEL CK 3484
High Courts06 Nov 2023Disposed Of
W Sunita Chanu Vs Union Of India & Ors.
Delhi High Court · (2023) 11 DEL CK 3492
High Courts06 Nov 2023Disposed Of
Rahul Vs State (NCT Of Delhi) & Ors.
Delhi High Court · (2023) 11 DEL CK 3530
IPC-Section 363
High Courts06 Nov 2023Dismissed
Baljit Singh Vs Delhi Medical Council & Anr.
Delhi High Court · (2023) 11 DEL CK 3547
Constitution of India-Article 226National Medical Council Act, 2019Indian Medical Council (Professional conduct, Etiquette and Ethics) Regulations, 2002
High Courts06 Nov 2023Dismissed
M/s MKU Ltd Vs Union Of India & Anr.
Delhi High Court · (2023) 11 DEL CK 3556
Industries (Development and Regulation) Act, 1951Bureau of Indian Standards Act, 2016
High Courts06 Nov 2023Dismissed
Mangement Of Rao Mohar Vs Sumit Tandon & Anr.
Delhi High Court · (2023) 11 DEL CK 3559
Delhi School Education Act, 1973-Section 8(2)Delhi School Education Rules, 1973-Rule 105, 114A, 59, 121
High Courts06 Nov 2023Dismissed
Delhi Transport Corporation Vs Virender Singh (Deceased) Through Smt Mukesh Devi
Delhi High Court · (2023) 11 DEL CK 3562
DRTA (Conditions of Appointment and Services) Regulation, 1952-Clause 15(2)(vi)
High Courts06 Nov 2023Disposed Of
GNCT Of Delhi & Ors. Vs Azam Khan
Delhi High Court · (2023) 11 DEL CK 3591
Delhi Police (Promotion and Confirmation) Rules, 1980-Rule 19(ii)
High Courts06 Nov 2023Dismissed
Satya Narayan Sharma Vs Union Bank Of India
Delhi High Court · (2023) 11 DEL CK 3593
Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970Limitation Act, 1963-Article 18, 113, 55, 26, Section 18
High Courts06 Nov 2023Allowed
BT (India) Private Limited Vs Union Of India & Anr.
Delhi High Court · (2023) 11 DEL CK 3611
Service Tax Rules, 1994-Rule 2(b), 6AFinance Act, 1994-Section 2(105), 2(16), 2(2), 70, 72, 73, 75, 83, 85, 87Place of Provision of Services Rules, 2012-Rule 2(f), 9
High Courts06 Nov 2023Disposed Of
GNCT Of Delhi And Ors. @APPELLANT @Has Azam
Delhi High Court · (2023) 11 DEL CK 0230
Delhi Police (Promotion and Confirmation) Rules, 1980 — Rule 19(ii)
High Courts06 Nov 2023Disposed Of
Rahul Mishra Vs Neha Rai
Delhi High Court · (2023) 11 DEL CK 0082
Guardians and Wards Act, 1890 — Section 12
High Courts06 Nov 2023Disposed Of
W Sunita Chanu Vs Union Of India And Ors.
Delhi High Court · (2023) 11 DEL CK 0081
High Courts06 Nov 2023Dismissed
Pradeep Vs Union Of India And Others
Delhi High Court · (2023) 11 DEL CK 0080
High Courts06 Nov 2023Disposed Of
Rahul Vs State (Nct Of Delhi) & Ors.
Delhi High Court · (2023) 11 DEL CK 0076
Indian Penal Code, 1860 — Section 363
High Courts06 Nov 2023Dismissed
Smc Global Securities Ltd Vs Urmila Goel
Delhi High Court · (2023) 11 DEL CK 0075
Arbitration and Conciliation Act, 1996 — Section 34, 37