High Courts07 Nov 2023Dismissed
Vijay Kumar Agarwal Vs Parveen Singh & Ors.
Delhi High Court · (2023) 11 DEL CK 3275
IPC-Section 448, 420, 468, 471CPC-Section 35-B, 148Contempt of Courts Act, 1971-Section 16, 2(c)
COURT ARCHIVE
Delhi High Court judgments
1,35,544 judgments · page 1,541 of 6,778
High Courts07 Nov 2023Disposed Of
Yashpal Sawhney Vs Government Of National Capital Territory Of Delhi & Ors.
Delhi High Court · (2023) 11 DEL CK 3354
Right to Information Act, 2005Factories ActDrug Act
High Courts07 Nov 2023Allowed
Sumesh Devi & Ors. Vs Kunwar Pal & Ors.
Delhi High Court · (2023) 11 DEL CK 3364
Motor Vehicles Act, 1988-Section 166(2)Central Motor Vehicles (Fifth Amendment) Rules, 2022-Rule 150AWorkmen Compensation Act, 1923
High Courts07 Nov 2023Partly Allowed
Smt. Suraksha Pal & Ors. Vs National Insurance Company Ltd & Ors.
Delhi High Court · (2023) 11 DEL CK 3368
High Courts07 Nov 2023Dismissed
Ankit Sharma Vs Sangeeta Kumari & Ors.
Delhi High Court · (2023) 11 DEL CK 3370
Motor Vehicles Act, 1988-Section 166Indian Penal Code, 1860
High Courts07 Nov 2023Dismissed
Bimla Vs Nirmala & Anr.
Delhi High Court · (2023) 11 DEL CK 3402
Limitation Act, 1963-Section 5Code of Civil Procedure, 1908-Order XXII Rule 3, Section 151, XXIII Rule 3
High Courts07 Nov 2023Disposed Of
Indian Oil Corporation Limited Vs Ravindra Singh Proprietor Of M/S Ravi Oil
Delhi High Court · (2023) 11 DEL CK 3405
Code of Civil Procedure, 1908-Section 151
High Courts07 Nov 2023Dismissed
Deepali Designs & Exhibits Private Limited Vs Pico Hong Kong Limited & Anr.
Delhi High Court · (2023) 11 DEL CK 3408
CPC-Order XXXIX Rules 1 and 2Companies Act, 1956Insolvency and Bankruptcy Code, 2016-Section 10
High Courts07 Nov 2023Allowed
Kulwant Kaur Vs Trilochan Singh & Ors.
Delhi High Court · (2023) 11 DEL CK 3410
High Courts07 Nov 2023Disposed Of
Indian Agro & Recycled Paper Mills Association Vs TAFCON Projects(India) Pvt Ltd (TAFACON)
Delhi High Court · (2023) 11 DEL CK 3411
Code of Civil Procedure, 1908-Order XXIII Rule 3, Section 151Court Fees Act, 1870-Section 16A(i)
High Courts07 Nov 2023Dismissed
NTPC Ltd. Vs Sh. Pankaj Kumar & Ors.
Delhi High Court · (2023) 11 DEL CK 3412
Code of Civil Procedure, 1908-Order XXIII Rule 1, Section 151
High Courts07 Nov 2023Allowed
PMC Fincorp Ltd. Vs Assistant Commissioner Of Income-Tax Central Circle-30, New Delhi
Delhi High Court · (2023) 11 DEL CK 3451
Income Tax Act, 1961-Section 148, 143(1), 143(2), 142(1), 143(3), 147, 127, 144
High Courts07 Nov 2023Disposed Of
The Pr. Commissioner Of Income Tax -Central -1 Vs Shri Gautam Bhalla
Delhi High Court · (2023) 11 DEL CK 3453
Income Tax Act, 1961-Section 148; third proviso to Section 147; Section 153A; Section 143(3); Section 68Finance Act, 2008
High Courts07 Nov 2023Dismissed
Commissioner Of Income Tax (International Taxation)-2 Vs Cairnhill CIPEF Ltd.
Delhi High Court · (2023) 11 DEL CK 3454
Income Tax Act, 1961-Section 143(2), 163, 263, 246A (Clause (d) of Sub-Section (1))Companies Act, 2001-Section 308
High Courts07 Nov 2023Dismissed
Mayank Antil Vs The State Of NCT Delhi
Delhi High Court · (2023) 11 DEL CK 3446
Code of Criminal Procedure, 1973-Section 439, 161IPC-Section 302
High Courts07 Nov 2023Dismissed
Pankaj Akshan Vs State & Ors.
Delhi High Court · (2023) 11 DEL CK 3512
Code of Criminal Procedure, 1973-Sections 397, 401, 482, 161, 162, 452, 457, 454, 451Indian Penal Code, 1860-Sections 379, 411, 414, 34
High Courts07 Nov 2023Dismissed
Ravi Gupta Vs State(Govt Of NCT Of Delhi) & Anr.
Delhi High Court · (2023) 11 DEL CK 3514
Constitution of India-Article 226, 21Code of Criminal Procedure, 1973-Sections 482, 350, 357, 357(3), 357(4), 357A, 357A(3), 357A(4), 357B, 357C, 375A(3), 375A(4)Indian Penal Code, 1860-Sections 336, 427, 307, 324, 506, 34, 308, 503
High Courts07 Nov 2023Dismissed
Rubi Shatir Vs State Of NCT Of Delhi
Delhi High Court · (2023) 11 DEL CK 3515
Code of Criminal Procedure, 1973-Section 482Indian Penal Code, 1860-Section 376
High Courts07 Nov 2023Disposed Of
Kamini Arya Vs The State (Govt. Of NCT) Delhi
Delhi High Court · (2023) 11 DEL CK 3519
Code of Criminal Procedure, 1973-Section 439, 482Indian Penal Code, 1860-Section 365, 379, 394, 411, 302, 120B, 201, 34
High Courts07 Nov 2023Disposed Of
Indian Flexible Intermediate Bulk Container Association Vs Director General Of Foreign Trade
Delhi High Court · (2023) 11 DEL CK 3546
Constitution of India-Article 226, 14Foreign Trade (Development and Regulation) Act, 1992-Section 3, 3(2), 5