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Delhi High Court judgments

1,35,544 judgments · page 1,486 of 6,778

High Courts21 Dec 2023Disposed Of

Pushkar Raj Thakur Vs Aman Joshi & Anr

Delhi High Court · (2023) 12 DEL CK 0170

Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 43 Rule 1, Order 39 Rule 2, Order 6 Rule 17
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High Courts21 Dec 2023Dismissed

Aditya Sarda Vs Arjun Singh

Delhi High Court · (2023) 12 DEL CK 0169

Code of Criminal Procedure, 1973 — Section 250, 311, 482Indian Penal Code, 1860 — Section 499, 500
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High Courts21 Dec 2023Partly Allowed

Naresh @ Goga & Anr Vs State (Nct) Of Delhi

Delhi High Court · (2023) 12 DEL CK 0127

Constitution of India, 1950 — Article 15, 39Code of Criminal Procedure, 1973 — Section 427, 427(1)Indian Penal Code, 1860 — Section 170, 306, 354, 354C, 376, 395, 448, 506, 509
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High Courts20 Dec 2023Disposed Of

Mrs. Arti Gupta & Anr. Vs Mr. Prashant Nagpal & Ors.

Delhi High Court · (2023) 12 DEL CK 3673

Code of Civil Procedure, 1908-Order XII Rule 6, Section 151, XXXVIIIPC-Section 156 (3), 200, 442, 445, 447, 448, 420, 468, 470, 471, 506, 120 BCompanies Act, 2013-Section 128, 129, 447, 448, 449
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