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Delhi High Court judgments

1,35,544 judgments · page 1,487 of 6,778

High Courts20 Dec 2023Allowed

Alok Kumar Lodha Vs Asian Hotels (North) Ltd.

Delhi High Court · (2023) 12 DEL CK 3672

Arbitration and Conciliation Act, 1996-Section 5, 8, 8(1), 8(2), 11, 34, 34(2)(a), 34(2)(b)Arbitration Act, 1940-Section 24Specific Relief Act, 1963-Section 4, 31, 34, 35
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High Courts20 Dec 2023Disposed Of

Captain Sudhanshu Bhardwaj Vs Air India Limited

Delhi High Court · (2023) 12 DEL CK 3671

Arbitration and Conciliation Act, 1996-Section 14 (1), 15 (2), 11 (5), 23 (4), 29A, 15, 12, Fourth ScheduleCommercial Courts Act, 2015-Section 12ANegotiable Instruments Act, 1881-provisos (b) and (c) of Section 138
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High Courts20 Dec 2023

Achal Nath & Anr. Vs Atul Nath

Delhi High Court · (2023) 12 DEL CK 3757

Criminal Procedure Code, 1973-Section 482, 202, 200, 156(3), 91, 397, 397(2)Constitution of India-Article 20(3)Prevention of Corruption Act
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High Courts20 Dec 2023Dismissed

HDFC Bank Ltd Vs Union Of India

Delhi High Court · (2023) 12 DEL CK 3863

Code of Civil Procedure, 1908-Section 115, 151, Order VII Rule 10, IX Rule 13, XVII Rule 3, XVIII Rule 3A, XVIII Rule 4, XVIII Rule 4(1)(A), XVIII Rule 4(1)(B), XVIII Rule 4(1A), XVIII Rule 4(1B)Companies Act, 1956Banking Regulation Act, 1949
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