High Courts21 Dec 2023Disposed Of
Pr. Commissioner Of Income Tax -1 Vs Amrapali Silicon City Pvt. Ltd.
Delhi High Court · (2023) 12 DEL CK 3820
COURT ARCHIVE
Delhi High Court judgments
1,35,544 judgments · page 1,485 of 6,778
High Courts21 Dec 2023Disposed Of
The Commissioner Of Income Tax – International Taxation -1 Vs A B SCIEX PTE LTD.
Delhi High Court · (2023) 12 DEL CK 3822
High Courts21 Dec 2023Disposed Of
Dinesh Kumar Singh Through Wife Gayatri Devi Vs Union Of India & Ors.
Delhi High Court · (2023) 12 DEL CK 3830
High Courts21 Dec 2023Disposed Of
Zakaria Ahmed Vs Union Of India & Ors.
Delhi High Court · (2023) 12 DEL CK 3832
High Courts21 Dec 2023Disposed Of
Naresh @ Goga & Anr. Vs State (NCT) Of Delhi
Delhi High Court · (2023) 12 DEL CK 3818
Code of Criminal Procedure, 1973 (CrPC)-Section 427(1), 427Indian Penal Code, 1860 (IPC)-Section 448, 354, 354C, 506, 509, 376, 306, 395, 170Protection of Children from Sexual Offences Act, 2012 (POCSO Act)-Section 10, 12, 8
High Courts21 Dec 2023Dismissed
Pharmacyclics LLC & Anr. Vs Hetero Labs Limited & Ors.
Delhi High Court · (2023) 12 DEL CK 3866
Code of Civil Procedure, 1908-Order XXXIX Rules 1 and 2, VII Rule 11Patents Act, 1970-Section 107(1), 64, 25(2), 25(2)(b), 25(2)(c), 25(2)(e), 25(2)(f), 25(2)(g), 3(d), 2(1)(ja), 64(h), 29 to 34Tribunal, Appellate Tribunal and other Authorities (Qualification, Experience and other Conditions of Service of Members) Rules, 2020
High Courts21 Dec 2023Dismissed
XXX Vs National Council For Teacher Education & Ors.
Delhi High Court · (2023) 12 DEL CK 3880
Sexual Harassment of Women at Workplace (Prevention, Prohibition and Redressal) Act, 2013-Section 4, 4(2), 4(2)(b), 4(2)(c), 9(1), 11, 12, 13, 13(3), 13(3)(i), 13(4), 28, 29Sexual Harassment of Women at Workplace (Prevention, Prohibition and Redressal) Rules, 2013-Rule 7, 7(7), 9Central Civil Services (Classification, Control and Appeal) Rules, 1965-Rule 14, proviso to Rule 14(2), 14(18)
High Courts21 Dec 2023Dismissed
Sara Carriere Dubey Vs Ashish Dubey
Delhi High Court · (2023) 12 DEL CK 3922
Constitution of India-Article 227
High Courts21 Dec 2023
Dr. Umesh Chandra Sharma Vs Union Of India & Anr.
Delhi High Court · (2023) 12 DEL CK 3940
Constitution of India-Article 226Indian Veterinary Council Act, 1984-Section 3(3), 3(3)(a), 3(3)(b), 3(3)(g), 3(3)(h), 3(3)(i), 3(4), 5(1), 5(2), 5(4), 66VCI (General) Regulations, 1991-Regulation 38, 43(1)
High Courts21 Dec 2023Disposed Of
BSA Business Software Alliance, Inc. Vs Tube Investments Of India Limited & Anr.
Delhi High Court · (2023) 12 DEL CK 3943
Trade Marks Act, 1999
High Courts21 Dec 2023Disposed Of
M/S Sahu Exports Vs Asst.Commissioner Of Income Tax & Anr.
Delhi High Court · (2023) 12 DEL CK 3897
Income Tax Act, 1961-Section 148, 143(2), 143(3), 147/148
High Courts21 Dec 2023Disposed Of
Commissioner Of Income Tax - International Taxation -3 Vs Zaheer Mauritius
Delhi High Court · (2023) 12 DEL CK 3960
Income Tax Act, 1961-Section 2(28A)
High Courts21 Dec 2023Dismissed
Dr. Abhishek Gianchandani Vs Director General, Central Reserve Police Force & Ors.
Delhi High Court · (2023) 12 DEL CK 3967
High Courts21 Dec 2023Dismissed
Aditya Sarda Vs Arjun Singh
Delhi High Court · (2023) 12 DEL CK 3977
Criminal Procedure Code, 1973-Section 482, 311, 251Indian Penal Code-Section 499, 500
High Courts21 Dec 2023Disposed Of
Ranjeet Singh Vs The State Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2023) 12 DEL CK 4009
Constitution of India-Article 226Cr.P.C.-Section 482, 156(3), 164IPC-Section 363
High Courts21 Dec 2023Disposed Of
Kamlesh Vs The State Of NCT Of Delhi & Ors.
Delhi High Court · (2023) 12 DEL CK 4012
Constitution of India-Article 226Cr.P.C.-Section 482
High Courts21 Dec 2023Disposed Of
Hena Parveen Vs State NCT Of Delhi & Ors.
Delhi High Court · (2023) 12 DEL CK 4014
Constitution of India-Article 226IPC-Section 363Cr.P.C.-Section 161
High Courts21 Dec 2023Disposed Of
Anil Kumar Chandra Prakash Shah Vs Securities And Exchange Board Of India & Ors.
Delhi High Court · (2023) 12 DEL CK 4034
High Courts21 Dec 2023Disposed Of
Shree Shyam Metals Vs The Commissioner Of Goods And Service Tax Delhi East & Anr.
Delhi High Court · (2023) 12 DEL CK 4036
High Courts21 Dec 2023Disposed Of
Neelkanth Metal Vs Union Of India & Anr.
Delhi High Court · (2023) 12 DEL CK 4037