High Courts22 Dec 2023Dismissed
Innocent Duru @Monday Vs State Through SHO
Delhi High Court · (2023) 12 DEL CK 0148
Code of Criminal Procedure, 1973 — Section 438, 482Indian Penal Code, 1860 — Section 34, 323, 342, 364, 392
COURT ARCHIVE
Delhi High Court judgments
1,35,544 judgments · page 1,484 of 6,778
High Courts22 Dec 2023Dismissed
Rajendra Kumar Nayak Vs State Of Nct Of Delhi
Delhi High Court · (2023) 12 DEL CK 0147
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20, 25, 29, 37
High Courts22 Dec 2023Disposed Of
Hare Krishna Pathak Vs Kendriya Vidyalaya Sangathan & Anr
Delhi High Court · (2023) 12 DEL CK 0146
Constitution of India, 1950 — Article 15, 15(6), 16(6), 19(1)(e), 226, 227Right of Children to Free and Compulsory Education Act, 2009 — Section 2(a), 2(e), 12(1)(c)
High Courts22 Dec 2023
Narendra Kumar Vs Rajesh Chaudhary & Anr.
Delhi High Court · (2023) 12 DEL CK 0145
Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 41 Rule 5Transfer of Property Act, 1882 — Section 52
High Courts22 Dec 2023
GSP Crop Science Pvt Ltd Vs Synergy Insecticides Pvt Ltd
Delhi High Court · (2023) 12 DEL CK 0144
High Courts22 Dec 2023Disposed Of
Government Of Nct Of Delhi Vs Dilawar Singh And Ors.
Delhi High Court · (2023) 12 DEL CK 0143
Constitution of India, 1950 — Article 14, 16, 309
High Courts22 Dec 2023Allowed
M/S Sethi Sons (India) Vs Assistant Commissioner And Ors.
Delhi High Court · (2023) 12 DEL CK 0142
Central Goods and Services Tax Rules, 2017 — Rule 89(1), 97ACentral Goods and Services Tax Act, 2017 — Section 54, 54(1)
High Courts22 Dec 2023Disposed Of
State (Nct Of Delhi) Through Deputy Commissioner Of Police, Crime-Iii, Delhi Vs Shadab
Delhi High Court · (2023) 12 DEL CK 0139
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21, 25Indian Penal Code, 1860 — Section 201
High Courts22 Dec 2023Disposed Of
Yogesh @ Govardhan Vs State Govt. Of Nct Of Delhi
Delhi High Court · (2023) 12 DEL CK 0138
Constitution of India, 1950 — Article 20, 21Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20, 25, 37
High Courts22 Dec 2023Dismissed
Guddu Khan Vs State Nct Of Delhi
Delhi High Court · (2023) 12 DEL CK 0137
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21, 37
High Courts21 Dec 2023Allowed
Saroj Gupta & Anr. Vs Som Nath Setia & Ors.
Delhi High Court · (2023) 12 DEL CK 3705
Code of Civil Procedure, 1908-Order XLIII, Sections 96 to 100, 105, XXII, 1 Rule 10, LXIII Rule 1, 104 and 151Constitution of India-Article 227
High Courts21 Dec 2023Disposed Of
Pushkar Raj Thakur Vs Aman Joshi & Anr.
Delhi High Court · (2023) 12 DEL CK 3729
Constitution of India-Article 227Code of Civil Procedure, 1908-Order XXXIX Rule 1 and 2, XLIII Rule 1, VI Rule 17
High Courts21 Dec 2023Disposed Of
Sheikh Mohd. Umar Vs State & Ors.
Delhi High Court · (2023) 12 DEL CK 3745
Code of Criminal Procedure, 1973-Section 482, 154, 156(3), 200, 202Constitution of India-Article 21
High Courts21 Dec 2023Dismissed
Society For Holistic Approach And Development Vs State NCT Of Delhi & Ors.
Delhi High Court · (2023) 12 DEL CK 3752
Constitution of India-Article 323-A, 226, 227Delhi Probation of Offenders Rules (Amended) 2019
High Courts21 Dec 2023Disposed Of
Municipal Corporation Of Delhi Vs Sh. Kulwant Singh
Delhi High Court · (2023) 12 DEL CK 3775
Industrial Disputes Act, 1947-Section 2(p), 10, 33C(1), 33C(2)Delhi Municipal Corporation Service Regulations, 1959-Regulation 4(1)Delhi Municipal Corporation Act, 1957
High Courts21 Dec 2023Dismissed
R.K. Gupta & Ors. Vs Union Of India Through Ministry Of Corporate Affairs & Anr.
Delhi High Court · (2023) 12 DEL CK 3777
Constitution of India-Article 226, 20(1), 20(2)Code of Criminal Procedure, 1973-Section 4, 4(1), 4(2), 154, 173, 173(2), 173(8), 300, 462, 465, 482Companies Act, 2013-Section 2(51), 36(c), 129, 208, 210, 211, 212, 212(1), 212(1)(c), 212(2), 212(12), 212(13), 212(14), 212(15), 212(17), 212(17)(a), 213, 217, 219, 219(a), 219(b), 219(c), 219(d), 436(2), 438, 447, 448, 449, 628
High Courts21 Dec 2023Disposed Of
Ashwini Kumar Upadhyay Vs Union Of India & Anr.
Delhi High Court · (2023) 12 DEL CK 3790
Constitution of India-Article 21
High Courts21 Dec 2023Disposed Of
Smt. Babita Vs Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2023) 12 DEL CK 3794
LA Act-Section 30-31National Highways Act, 1956
High Courts21 Dec 2023Disposed Of
The Commissioner Of Income Tax – International Taxation -1 Vs DXC Technology Services Singapore Pte. Ltd.
Delhi High Court · (2023) 12 DEL CK 3796