COURT ARCHIVE

Delhi High Court judgments

1,35,544 judgments · page 1,482 of 6,778

High Courts22 Dec 2023Dismissed

M/s Agarwalla Teak International Pvt. Ltd. Vs Amrose Singapore Pte. Ltd. & Ors.

Delhi High Court · (2023) 12 DEL CK 3982

Code of Civil Procedure, 1908-Order XXXIX Rules 1 and 2; Order VII Rule 11National Disaster Management Act, 2005Constitution of India-Article 227

High Courts22 Dec 2023Dismissed

M/s Aggarwal Timbers Pvt. Ltd. Vs Amrose Singapore Pte. Ltd. & Ors.

Delhi High Court · (2023) 12 DEL CK 4039

Code of Civil Procedure, 1908-Order XXXIX Rules 1 and 2, VII Rule 11National Disaster Management Act, 2005Constitution of India-Article 227

High Courts22 Dec 2023Dismissed

M/s Jyoti Timbers Vs Amrose Singapore Pte. Ltd. & Ors.

Delhi High Court · (2023) 12 DEL CK 3981

Code of Civil Procedure, 1908-Order XXXIX, Rules 1 and 2, VII Rule 11National Disaster Management Act, 2005

High Courts22 Dec 2023Disposed Of

Government Of NCT Of Delhi Vs Dilawar Singh & Ors.

Delhi High Court · (2023) 12 DEL CK 4049

Delhi School Education Act, 1973Punjab Education Code-Rule 29, 21, 22Constitution of India-Article 14, 16, 309

High Courts22 Dec 2023Dismissed

Aegon Life Insurance Company Ltd. Vs Murti Devi

Delhi High Court · (2023) 12 DEL CK 4050

Constitution of India-Article 226, 227, 136

High Courts22 Dec 2023Disposed Of

Kudos Pharmaceuticals Limited & Ors. Vs Dr Reddys Laboratories Limited

Delhi High Court · (2023) 12 DEL CK 0258

Code of Civil Procedure, 1908 — Order 2 Rule 2Patents Act, 1970 — Section 48, 64(1), 107A

High Courts22 Dec 2023Disposed Of

Lokesh Sharma Vs State Gnctd And Ors

Delhi High Court · (2023) 12 DEL CK 0255

Constitution of India, 1950 — Article 226Code of Criminal Procedure, 1973 — Section 482

High Courts22 Dec 2023Disposed Of

Manish @ Ganja Vs State (Gnct Of Delhi)

Delhi High Court · (2023) 12 DEL CK 0254

Code of Criminal Procedure, 1973 — Section 207, 313, 374(2), 383Indian Penal Code, 1860 — Section 34, 174A, 300, 302, 304I

High Courts22 Dec 2023Dismissed

State Vs Jitender @ Jeetu & Anr

Delhi High Court · (2023) 12 DEL CK 0253

Code of Criminal Procedure, 1973 — Section 313, 357(1)(b), 378Indian Penal Code, 1860 — Section 34, 302, 304B, 406, 498ADowry Prohibition Act, 1961 — Section 2

High Courts22 Dec 2023Disposed Of

Aditya Pathaka @ Golu Pathaka Vs State Govt Of Nct Of Delhi And Ors

Delhi High Court · (2023) 12 DEL CK 0252

Constitution of India, 1950 — Article 226Code of Criminal Procedure, 1973 — Section 482

High Courts22 Dec 2023Disposed Of

Indu Devi Vs State Of Nct Of Delhi

Delhi High Court · (2023) 12 DEL CK 0251

Constitution of India, 1950 — Article 226Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 363

High Courts22 Dec 2023Dismissed

Mohd Ismail Maulai & Ors. Vs Raheesuddin & Ors.

Delhi High Court · (2023) 12 DEL CK 0250

Contempt of Courts Act, 1971 — Section 19

High Courts22 Dec 2023Dismissed

Seema Devi & Ors Vs HDFC Ergo General Insurance Co Ltd & Anr

Delhi High Court · (2023) 12 DEL CK 0249

Motor Vehicles Act, 1988 — Section 140, 171, 173

High Courts22 Dec 2023Dismissed

Padam Kumar Vs National Highways And Infrastructure Development Corporation Ltd & Ors

Delhi High Court · (2023) 12 DEL CK 0248

High Courts22 Dec 2023Dismissed

Bharat Veerangana Avantibai Educational Sansthan & Ors. Vs Kotak Mahindra Bank Ltd & Anr

Delhi High Court · (2023) 12 DEL CK 0247

Constitution of India, 1950 — Article 14, 19(1)(g), 21Securitization and Reconstruction of Financial Asset and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(4), 18(1)

High Courts22 Dec 2023Dismissed

Union Of India Vs Vert Equipment Private Limited & Anr

Delhi High Court · (2023) 12 DEL CK 0246

High Courts22 Dec 2023Disposed Of

Devender Sabarwal Vs Raman Goyal

Delhi High Court · (2023) 12 DEL CK 0245

High Courts22 Dec 2023Dismissed

Shanti Vs Gurbaksh Singh (Deceased) Through Lrs

Delhi High Court · (2023) 12 DEL CK 0244

Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Order 16 Rule 1(3)

High Courts22 Dec 2023Dismissed

Subodh Kumar Wadhwa Vs Manish Tanwar

Delhi High Court · (2023) 12 DEL CK 0243

Code of Civil Procedure, 1908 — Section 100Delhi Rent Control Act, 1958 — Section 3, 50

High Courts22 Dec 2023Dismissed

Rituraj Kumar Vs State Of Nct Of Delhi

Delhi High Court · (2023) 12 DEL CK 0242

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 323, 342, 354B, 376(2)(n), 506