High Courts22 Dec 2023Dismissed
Joginder Khanna & Ors. Vs Maiman & Anr.
Delhi High Court · (2023) 12 DEL CK 3811
Civil Procedure Code, 1908-Section 115, 151, Order VII Rule 11, VII Rule 11(d)Limitation Act, 1963-Article 59
COURT ARCHIVE
Delhi High Court judgments
1,35,544 judgments · page 1,480 of 6,778
High Courts22 Dec 2023Dismissed
Ms Renu Bala & Ors. Vs Union Of India & Ors.
Delhi High Court · (2023) 12 DEL CK 3810
Code of Civil Procedure, 1908-Section 151Societies Registration Act, 1860Constitution of India-Article 311, 311(2), 226
High Courts22 Dec 2023
Mahabir Prashad Mangla & Anr. Vs Hari Kishan Gupta
Delhi High Court · (2023) 12 DEL CK 3803
Civil Procedure Code, 1908-Order XXIII Rule 3
High Courts22 Dec 2023
Anchor Health & Beauty Care Pvt. Ltd. Vs Raghav Lifestyles Products & Anr.
Delhi High Court · (2023) 12 DEL CK 3802
Civil Procedure Code, 1908-Order XXIII Rule 3
High Courts22 Dec 2023
New Balance Athletics Inc. Vs Ashok Kumar & Ors.
Delhi High Court · (2023) 12 DEL CK 3801
Code of Civil Procedure, 1908-Order XXIII Rule 3, Section 89Court Fees Act, 1870-Section 16
High Courts22 Dec 2023
GSP Crop Science Pvt Ltd Vs Synergy Insecticides Pvt Ltd
Delhi High Court · (2023) 12 DEL CK 3873
High Courts22 Dec 2023Disposed Of
Apex Europe B.V. Vs Union Of India & Ors.
Delhi High Court · (2023) 12 DEL CK 3800
High Courts22 Dec 2023Dismissed
Nawabuddin Vs Shaffiulla @ Raja
Delhi High Court · (2023) 12 DEL CK 3798
Code of Civil Procedure-Order 12 Rule 6, 15A, Section 151, 12 Rule 1, 7 Rule 7, 8 Rule 10Indian Evidence Act, 1872-Section 116Transfer of Property Act, 1882-Section 106, 107
High Courts22 Dec 2023
Neeta Bhardwaj & Ors. Vs Kamlesh Sharma
Delhi High Court · (2023) 12 DEL CK 3919
CPC-Section 24(1)(b)Constitution of India-Article 136
High Courts22 Dec 2023Disposed Of
Narendra Kumar Vs Rajesh Chaudhary & Anr.
Delhi High Court · (2023) 12 DEL CK 3937
Code of Civil Procedure, 1908-Order XXXIX Rule 1 and 2, XLI Rule 5Transfer of Property Act, 1882-Section 52
High Courts22 Dec 2023Dismissed
Rishi Lal Gupta Vs Uttam Chemical Udyog & Ors
Delhi High Court · (2023) 12 DEL CK 3942
Constitution of India-Article 226, 227Trade and Merchandise Marks Act, 1958-Section 56, 9, 11, 18(1), 111CPC-Order XXXIX Rule 4
High Courts22 Dec 2023Allowed
Kudos Pharmaceuticals Limited & Ors. Vs Dr Reddys Laboratories Limited
Delhi High Court · (2023) 12 DEL CK 3944
Commercial Courts Act, 2015DHC (Original Side) Rules, 2018The Patents Act, 1970-Section 64(1), 48, 107A
High Courts22 Dec 2023Disposed Of
The Commissioner Of Income Tax – Central-1 Vs RRPR Holding Pvt. Ltd.
Delhi High Court · (2023) 12 DEL CK 3958
Income Tax Act-Section 14AIncome Tax Rules, 1962-Rule 8D
High Courts22 Dec 2023
Yogesh @ Govardhan Vs State Govt. Of NCT Of Delhi
Delhi High Court · (2023) 12 DEL CK 3894
Cr.P.C.-Section 439NDPS Act-Sections 20, 25, 37Constitution of India-Articles 20, 21
High Courts22 Dec 2023Dismissed
Guddu Khan Vs State NCT Of Delhi
Delhi High Court · (2023) 12 DEL CK 3893
Cr.P.C.-Section 439NDPS Act-Section 21, 37
High Courts22 Dec 2023Dismissed
Rajendra Kumar Nayak Vs The State Of NCT Of Delhi
Delhi High Court · (2023) 12 DEL CK 3961
Cr.P.C.-Section 439NDPS Act-Section 20, 25, 29, 37
High Courts22 Dec 2023Dismissed
Innocent Duru @Monday Vs State Through SHO
Delhi High Court · (2023) 12 DEL CK 3891
Cr.P.C.-Section 438, 482IPC-Sections 323, 342, 365, 392, 34
High Courts22 Dec 2023Disposed Of
K.C. Jose Vs Union Of India & Ors.
Delhi High Court · (2023) 12 DEL CK 3969
High Courts22 Dec 2023Disposed Of
Sakil Ahmad Vs State Of NCT Of Delhi
Delhi High Court · (2023) 12 DEL CK 3978
Criminal Procedure Code, 1973-Section 439, 167(2), 167, 57, 56Indian Penal Code, 1860-Section 354Protection of Children from Sexual Offence Act, 2012-Section 8
High Courts22 Dec 2023Dismissed
Salman Vs State Govt Of NCT Of Delhi
Delhi High Court · (2023) 12 DEL CK 3985
Code of Criminal Procedure, 1973-Section 439, 482Narcotic Drugs and Psychotropic Substances Act, 1985-Section 21, 29, 61, 85, 50, 37, 19, 24, 27A