High Courts20 Dec 2023Dismissed
National Insurance Co Ltd Vs Nishi & Ors.
Delhi High Court · (2023) 12 DEL CK 3915
Motor Vehicles Act, 1988-Section 168
COURT ARCHIVE
Delhi High Court judgments
1,35,544 judgments · page 1,488 of 6,778
High Courts20 Dec 2023Dismissed
The Oriental Insurance Co Ltd Vs Jitendra Kumar & Ors
Delhi High Court · (2023) 12 DEL CK 3916
Motor Vehicles Act, 1988-Section 166, 173Code of Civil Procedure, 1908-Order XLVII Rule 1Constitution of India-Article 227
High Courts20 Dec 2023Disposed Of
National Insurance Co.Ltd Vs Jagan Singh & Ors
Delhi High Court · (2023) 12 DEL CK 3917
Code of Civil Procedure, 1908-Order XLI Rule 33, XLI Rule 22Motor Vehicles Act, 1988
High Courts20 Dec 2023Allowed
Sunita & Ors. Vs Shamsheer Alam & Ors.
Delhi High Court · (2023) 12 DEL CK 3918
High Courts20 Dec 2023Dismissed
Neeta Amar Vs Vipul Amar
Delhi High Court · (2023) 12 DEL CK 3928
Family Courts Act, 1984-Section 19Hindu Marriage Act, 1955-Section 13(1)(ia), 24, 26Guardian and Wards Act, 1890-Section 25
High Courts20 Dec 2023Allowed
Prem Kumar Vs Kalpana Kumar
Delhi High Court · (2023) 12 DEL CK 3899
Family Courts Act, 1984-Section 19Hindu Marriage Act, 1955-Section 13(1)(ia)Cr.P.C-Section 125
High Courts20 Dec 2023Disposed Of
Dr. Anbumani Ramadoss Vs Central Bureau Of Investigation
Delhi High Court · (2023) 12 DEL CK 3970
Code of Criminal Procedure, 1973-Section 482, 273, 205, 205(2), 317, 317(1), 327Indian Penal Code, 1860-Sections 120B, 420, 465, 468, 471, 376Prevention of Corruption Act, 1988-Section 13(2), 13(1)(d)
High Courts20 Dec 2023
Dr. Anbumani Ramadoss Vs Central Bureau Of Investigation
Delhi High Court · (2023) 12 DEL CK 3974
Code of Criminal Procedure, 1973-Section 482, 273, 205, 205(2), 317, 317(1), 327Indian Penal Code, 1860-Sections 120B, 420, 465, 468, 471, 376Prevention of Corruption Act, 1988-Section 13(2), 13(1)(d)
High Courts20 Dec 2023
Amit Bansal & Anr. Vs The Central Bureau Of Investigaton
Delhi High Court · (2023) 12 DEL CK 3975
Code of Criminal Procedure, 1973-Section 482, 320, 320(2)IPC-Sections 420, 468, 477A, 120BConstitution of India-Article 21
High Courts20 Dec 2023Dismissed
Jasmeet Singh @ Ginni Vs The State (Govt. Of Nct Of Delhi)
Delhi High Court · (2023) 12 DEL CK 3979
Code of Criminal Procedure, 1973-Section 439, 482Indian Penal Code, 1860-Sections 302, 120B, 201, 34, 365
High Courts20 Dec 2023Disposed Of
Deepak Kashyap Vs Parul Kashyap
Delhi High Court · (2023) 12 DEL CK 4004
Family Courts Act, 1984-Section 19Hindu Marriage Act, 1955-Section 28, 13(1)(ia) and 13(1)(ib), 9Protection of Women from Domestic Violence Act, 2005-Section 12
High Courts20 Dec 2023Allowed
Union Of India & Anr. Vs Subhash Chandra Agrawal
Delhi High Court · (2023) 12 DEL CK 4013
Constitution of India-Article 226, 143Right to Information Act, 2005-Section 2(i), 8, 8(1), 8(1)(a) to 8(1)(j), 8(1)(d), 8(1)(e), 8(2), 22Indian Evidence Act, 1872-Sections 126 to 131
High Courts20 Dec 2023Allowed
Hulas Rahul Gupta Vs Bureau Of Immigration & Ors.
Delhi High Court · (2023) 12 DEL CK 4018
Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 13 (2)Recovery of Debts And Bankruptcy Act, 1993Insolvency and Bankruptcy Code, 2016-Section 105, 43, 45, 50 and 66
High Courts20 Dec 2023Disposed Of
M/S Raj Enterprises Vs Superintendent Range 25 GST Division New Delhi
Delhi High Court · (2023) 12 DEL CK 4032
Central Goods and Services Tax Act, 2017-Section 29(2)(c)
High Courts20 Dec 2023Allowed
M/s SK Enterprises Vs Principal Commissioner Of Goods And Services Tax, West Delhi
Delhi High Court · (2023) 12 DEL CK 4035
High Courts20 Dec 2023Disposed Of
Rajender Kumar Vs Manju Sharma
Delhi High Court · (2023) 12 DEL CK 3664
Hindu Marriage Act, 1955-Section 28, 13(1)(ib)C.P.C.-Section 96Indian Penal Code, 1860-Sections 406, 498A, 34
High Courts20 Dec 2023Disposed Of
The Braithwaite Burn And Jessop Construction Co Ltd Vs Northern Railway
Delhi High Court · (2023) 12 DEL CK 3662
Arbitration and Conciliation Act, 1996-Sections 12, 12(3), 12(5), 13(2), 14, 15, 21, 29A, 31A(5); Fourth Schedule
High Courts20 Dec 2023Disposed Of
Lava International Ltd Vs M/S Lakecity Telecom Pvt. Ltd
Delhi High Court · (2023) 12 DEL CK 3655
Arbitration and Conciliation Act, 1996-Section 11(6), 12, Fourth Schedule
High Courts20 Dec 2023Dismissed
M/s Indoj Consultant Pvt Ltd Vs Shri Govind Mishra
Delhi High Court · (2023) 12 DEL CK 3654
Constitution of India-Article 227Code of Civil Procedure, 1908-Order XII Rule 6, Section 115, 151
High Courts20 Dec 2023Disposed Of
M/S Metso Outotec India Pvt. Ltd Vs M/S Trafalgar EPC Pvt. Ltd
Delhi High Court · (2023) 12 DEL CK 0260
Arbitration and Conciliation Act, 1996 — Section 7, 11, 11(5), 12, 62