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Delhi High Court judgments, 2026

7,153 judgments · page 79 of 358

High Courts21 Jul 2026Allowed

Anupam Shahu Vs The State

Delhi High Court · (2026) 07 DEL CK 1230

Code of Criminal Procedure, 1973-Section 482, 195, 195(1)(a)(i), 161, 41AIndian Penal Code, 1860-Sections 188, 269, 270, 336Constitution of India-Article 226
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High Courts21 Jul 2026

Samshad Vs Kewal Ram Daswani

Delhi High Court · (2026) 07 DEL CK 1285

Code of Civil Procedure, 1908-Section 51, 58, Order XXI Rule 11A, XXI Rule 37, XXI Rule 40Constitution of India-Article 21, 51 (c), 142
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High Courts21 Jul 2026Disposed Of

Phool Chand & Ors. Vs Municipal Corporation Of Delhi & Anr.

Delhi High Court · (2026) 07 DEL CK 0439

Constitution of India-Articles 226 and 227Delhi Street Vendors (Protection of Livelihood and Regulation of Street Vending) Scheme, 2019Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 21
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