COURT ARCHIVE

Delhi High Court judgments, 2026

7,153 judgments · page 77 of 358

High Courts22 Jul 2026

Dharamveer & Ors. Vs Municipal Corporation Of Delhi & Ors.

Delhi High Court · (2026) 07 DEL CK 1017

Street Vendor (Protection of Livelihood & Regulation of Street Vending) Rules, 2017-Clause 8, 8(iv) of the ScheduleStreet Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014

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High Courts22 Jul 2026

Smt Sahana & Ors. Vs Union Of India

Delhi High Court · (2026) 07 DEL CK 1061

Railway Claims Tribunal Act, 1987-Section 23Railways Act, 1989-Section 123(c), 124-A

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High Courts22 Jul 2026

Sundaram Finance Ltd Vs Mohit Verma & Ors.

Delhi High Court · (2026) 07 DEL CK 1094

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High Courts22 Jul 2026

Sudershan Kumar & Anr. Vs New Delhi Municipal Council & Ors.

Delhi High Court · (2026) 07 DEL CK 1097

Recruitment Rules

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High Courts22 Jul 2026

State (Govt Of Nct Of Delhi) Vs Joginder Kumar @ Jindi

Delhi High Court · (2026) 07 DEL CK 1135

Code of Criminal Procedure, 1973-Section 378, 379, 207, 313(1)(b), 232, 235(1)Protection of Children from Sexual Offences Act, 2012-Section 7, 8, 12Indian Penal Code, 1860-Section 354A

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High Courts22 Jul 2026

Ram Chander @ Chhotu Vs State

Delhi High Court · (2026) 07 DEL CK 1206

Indian Penal Code, 1860-Section 363, 376, 376(1), 361Cr.P.C.-Section 313

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High Courts22 Jul 2026

Atul Dikshit Vs Union Of India & Ors

Delhi High Court · (2026) 07 DEL CK 1210

Central Civil Services (Classification, Control and Appeal) Rules, 1965-Rule 14

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High Courts22 Jul 2026

Ms Assurgen Pharma Pvt Ldt Vs Ms R T Pharma

Delhi High Court · (2026) 07 DEL CK 1252

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High Courts22 Jul 2026

Bhalani Book Corporation & Ors. Vs Indiabull Housing Finance Limited Company & Ors.

Delhi High Court · (2026) 07 DEL CK 1253

Arbitration and Conciliation Act, 1996-Section 34, 12(5), 12Delhi International Arbitration Centre (Administrative Costs and Arbitrators' Fees) Rules, 2018

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High Courts22 Jul 2026

Triveni Engineering and Industries Ltd. Vs Bharat Heavy Electricals Ltd.

Delhi High Court · (2026) 07 DEL CK 1256

Arbitration and Conciliation Act, 1996-Section 11(6), 21, 11, 12(2)

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High Courts22 Jul 2026

Delhi Tax Bar Association Through Its Secretary K G Bansal Vs Union Of India & Anr.

Delhi High Court · (2026) 07 DEL CK 0734

High Court Judges (Salaries and Conditions of Service) Act, 1954-Section 22A, 22B, 22C, 22DSupreme Court Judges Act (Salaries and Conditions of Service) 1958-Section 23DIncome Tax Act, 1961-Section 15, 115BAC

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High Courts22 Jul 2026