High Courts05 Jan 2026Disposed Of
Raunak Kumar @ Raunak Kumar Chorasia Vs State (Nct Of Delhi) & Anr
Delhi High Court · (2026) 01 DEL CK 1360
Bhartiya Nagarik Suraksha Sanhita, 2023- Section 528Code of Criminal Procedure, 1973- Section 164Indian Penal Code, 1860- Section 365
