COURT ARCHIVE

Delhi High Court judgments, 2026

7,124 judgments · page 357 of 357

High Courts05 Jan 2026Disposed Of

Maj (Retd) Sukesh Behl Proprietor, M/S Pearl Engineering Company & Anr. Vs Koninklijke Philips NV

Delhi High Court · (2026) 01 DEL CK 1351

Code of Civil Procedure, 1908- Order 41 Rule 1(3), Order 41 Rule 5, Order 41 Rule 5(3), Order 41 Rule 5(5)Patents Act, 1970- Section 8, 8(1), 16, 16(1), 47, 48, 64(1)(e), 64(1)(j), 64(1)(m)

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High Courts05 Jan 2026Dismissed

Jai Mangal Rai Vs Union Of India And Ors

Delhi High Court · (2026) 01 DEL CK 1350

Border Security Force (Subordinate Officers and Under Officers) Promotion and Seniority Rules 1975- Rule 19Border Security Force (Seniority, Promotion and Superannuation of Officers) Rules, 1978- Rule 3Border Security Force General Duty Cadre (Non-Gazetted) Recruitment Rules, 2002- Rule 8, 8(1), 8(2), 8(3)

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High Courts02 Jan 2026Disposed Of

Shiva Alias Uwan Vs The State NCT Of Delhi

Delhi High Court · (2026) 01 DEL CK 2475

Delhi Prison Rules, 2018-Rule 1212

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High Courts02 Jan 2026Disposed Of

Shiva Alias Uwan Vs State Nct Of Delhi

Delhi High Court · (2026) 01 DEL CK 1349

Delhi Prison Rules, 2018- Rule 1212

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