High Courts24 Jul 2026

ANI Media Pvt. Ltd. Vs Open AI Opco LLC

Delhi High Court · (2026) 07 DEL CK 1146

Copyright Act, 1957-Section 1(2), 2(a)(v), 2(ff), 2(m), 13, 13(1)(a), 14, 14(a)(i), 14(a)(iii), 14(a)(vii), 17, 17(cc), 32(6)(d), 51, 51(1)(a), 51(1)(b), 52, 52(1)(a), 52(1)(a)(i), 52(1)(a)(ii), 52(1)(a)(iii), 52(1)(ab), 52(1)(ad), 52(1)(b), 52(1)(h), 52(1)(k)(ii), 52(1)(l), 52(1)(n), 52(1)(o), 52(1)(p), 55, 62, 62(2)Code of Civil Procedure, 1908-Section 20, 20(b), 20(c), Order XXXIX Rules 1 and 2, VII Rule 11Indian Evidence Act, 1872-Section 45
High Courts24 Jul 2026

The State Govt Of NCT Of Delhi Vs Ajeet

Delhi High Court · (2026) 07 DEL CK 1187

Code of Criminal Procedure, 1973-Section 378, 207, 313(1)(b), 232, 386(1), 379Indian Penal Code, 1860-Section 363, 354, 361Protection of Children from Sexual Offences Act, 2012-Section 9(m) read with Section 10, 33
High Courts24 Jul 2026Allowed

Abhilash Vs State (N.C.T. Of Delhi)

Delhi High Court · (2026) 07 DEL CK 1098

Code of Criminal Procedure, 1973-Section 374, 207, 313(1)(b), 164, 235(1)Indian Penal Code, 1860-Section 376, 328Protection of Children from Sexual Offences Act, 2012-Section 4, 6, 42
High Courts24 Jul 2026Partly Allowed

Anil Vs State

Delhi High Court · (2026) 07 DEL CK 1103

Code of Criminal Procedure, 1973-Section 374(2), 207, 313(1)(b), 232Protection of Children from Sexual Offences Act, 2012-Section 3, 4, 5, 6, 7, 9, 10, 18Indian Penal Code, 1872-Section 57, 354B, 376, 376(2)(i)
High Courts24 Jul 2026

Dildar Vs State

Delhi High Court · (2026) 07 DEL CK 1197

Indian Penal Code, 1860-Section 376/452, 376/457, 457/376, 375, 366Code of Criminal Procedure, 1973-Section 164Juvenile Justice Act, 2015-Section 94
High Courts24 Jul 2026

Sonu Vs Smt. Anita Gupta

Delhi High Court · (2026) 07 DEL CK 1275

Code of Civil Procedure, 1908-Order XII Rule 6Indian Penal Code, 1860-Section 380Delhi Rent Control Act, 1958-Section 27
High Courts24 Jul 2026

Ashok Kaura & Ors. Vs S. Shalu Constructions

Delhi High Court · (2026) 07 DEL CK 0711

Delhi High Court Act, 1966-Section 10Code of Civil Procedure, 1908-Order VII Rule 11, VII Rule 11(d), 7 Rule 11, 7 Rule 11(d), 6A(1), Section 151Commercial Courts Act, 2015-Section 12A, 2(1)(c), 2(1)(c)(vi)
High Courts24 Jul 2026

Ishaan Bhatia Vs Gehena Bhatia

Delhi High Court · (2026) 07 DEL CK 0632

Limitation Act, 1963-Section 5Hindu Marriage Act, 1955-Section 24Code of Civil Procedure, 1908-Order XLVII Rule 1, Section 114
High Courts24 Jul 2026

Rajesh Kumar Vs Jagesh & Ors.

Delhi High Court · (2026) 07 DEL CK 0610

Delhi Rent Control Act, 1958-Section 25B(8), 14(1)(e), 25B, 25-B(8), 2(e)Transfer of Property ActSpecific Relief Act