High CourtsSingle Bench(2026) 07 DEL CK 1237

Anupam Gupta vs Overseas Courier Services (India) Private Limited & Ors.

Delhi High Court · Decided on 24 July 2026

HON’BLE JUDGES
Om Prakash Shukla, J
CASE NUMBER
ARB.P. 1085/2026

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Judgment

3 paragraphs · 57 words
1.

After arguing at some length, it is submitted that Respondent Nos. 2 and 3 are foreign parties.

2.

Learned Counsel for the Petitioner seeks to withdraw the present petition with liberty to file appropriate proceedings before appropriate forum.

3.

Accordingly, the petition is dismissed as withdrawn with all rights reserved for the parties as per law.