High Courts27 Jul 2026
Union Of India & Ors. Vs HC Kuldeep Singh
Delhi High Court · (2026) 07 DEL CK 1124
Arms Act, 1959-Sections 27/54/59Indian Penal Code, 1860-Sections 302, 306Delhi Police (Punishment and Appeal) Rules, 1980-Rule 12, 123
COURT ARCHIVE
Delhi High Court judgments, 2026
7,153 judgments · page 71 of 358
High Courts27 Jul 2026
Home Box Office Inc & Ors. Vs Streamzy.To & Ors.
Delhi High Court · (2026) 07 DEL CK 1100
CPC-Order XXXIX Rules 1 and 2, Section 151, I Rule 10, XIII-A, XXXIX Rule 3Copyright ActInformation Technology Act 2000-Section 79
High Courts27 Jul 2026
Jai Prakash & Ors. Vs D.D.A.
Delhi High Court · (2026) 07 DEL CK 1193
Constitution of India-Articles 226, 227Delhi Development Act, 1957Industrial Disputes Act, 1947-Section 10(1)(c), 12(5), 17-B, 25F
High Courts27 Jul 2026
Subhodh Choudhary @ Bhoora @ Chhotu Vs State
Delhi High Court · (2026) 07 DEL CK 1194
Indian Penal Code, 1860-Section 328, 506, 376, 376(1)Code of Criminal Procedure, 1973-Section 374, 164Juvenile Justice Rules, 2007-Rule 12
High Courts27 Jul 2026
Rahul Gaurav Nagar Vs Neeta @ Savita & Anr.
Delhi High Court · (2026) 07 DEL CK 1250
Code of Criminal Procedure, 1973-Sections 397, 401, 125, 127
High Courts27 Jul 2026
Nitin Kumar Vs State Of Nct Of Delhi & Anr.
Delhi High Court · (2026) 07 DEL CK 1251
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 438, 528Indian Penal Code, 1860-Section 306, 34, 107Code of Criminal Procedure, 1973-Section 161
High Courts27 Jul 2026
M/s. Geo Miller & Co Pvt Ltd Vs Indian Oil Corporation Limited
Delhi High Court · (2026) 07 DEL CK 1223
Arbitration and Conciliation Act, 1996-Section 34, 34(2)Indian Contract Act, 1872-Section 74, 55
High Courts27 Jul 2026
Instakart Services Private Limited Vs Hindon River Mills Limited
Delhi High Court · (2026) 07 DEL CK 1231
Arbitration and Conciliation Act, 1996-Section 29A, 29A (3)
High Courts27 Jul 2026
M/S NCC - SCIW (JV) Vs NBCC (India) Limited
Delhi High Court · (2026) 07 DEL CK 1232
High Courts27 Jul 2026
Amba Laminates Pvt Ltd Vs Dhanesh Kailash Badgujar Prop Of Ganpati Laminate And Plywood
Delhi High Court · (2026) 07 DEL CK 1236
High Courts27 Jul 2026
M/S DK Enterprises Through Proprietor, Deepak Mittal Vs Union Of India Represented Through Secretary Dept Of Revenue Ministry Of Finance & Anr.
Delhi High Court · (2026) 07 DEL CK 1273
Central Goods and Services Tax Act, 2017-Section 107, 107(11)Constitution of India-Article 226Limitation Act, 1963-Section 14
High Courts27 Jul 2026
Union Of India & Anr. Vs Usha Rani
Delhi High Court · (2026) 07 DEL CK 0607
Constitution of India-Article 226Administrative Tribunal Act, 1985-Section 19CCS (Revised Pay) Rules, 2008-Rule 7 and Note-2A
High Courts27 Jul 2026
Commissioner Of Police & Anr. Vs Ex. Constable (Exe.) Chand Prakash
Delhi High Court · (2026) 07 DEL CK 0609
Fundamental Rules-Rule 56(j)CCS (Pension) Rules, 2021-Rule 42IPC-Section 323, 509, 308, 452, 324, 506, 34
High Courts27 Jul 2026Allowed
Manoj Kumar & Anr. Vs State NCT Of Delhi & Anr.
Delhi High Court · (2026) 07 DEL CK 0661
Indian Penal Code-Section 420, 406Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts27 Jul 2026Allowed
Arun Kumar Sadana & Ors. Vs State Of N.C.T. Delhi & Anr.
Delhi High Court · (2026) 07 DEL CK 0556
IPC-Sections 498A, 406, 34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts27 Jul 2026Allowed
Gaurev Kumar & Ors. Vs The State Of Nct Of Delhi & Anr.
Delhi High Court · (2026) 07 DEL CK 0559
IPC-Sections 498A/406/323/34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts27 Jul 2026
Mr Rajeev Kansal Vs State NCT Of Delhi & Anr.
Delhi High Court · (2026) 07 DEL CK 0697
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 193(9)Narcotic Drugs and Psychotropic Substances Act, 1985-Section 67CrPC-Section 173(8)
High Courts27 Jul 2026Allowed
Deepak Shooken & Ors. Vs The State Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 07 DEL CK 0698
IPC-Section 498A/406/506/34Dowry Prohibition Act-Section 4
High Courts27 Jul 2026Allowed
Keshav Singh Kain Vs State NCT Of Delhi & Anr.
Delhi High Court · (2026) 07 DEL CK 0699
IPC-Section 498A
High Courts27 Jul 2026
Rohina Vs State (NCT of Delhi) & Anr.
Delhi High Court · (2026) 07 DEL CK 0700
IPC-Section 302/201/34