High Courts28 Jul 2026Dismissed
Aditya Gupta Vs Vijayender Sharma
Delhi High Court · 2025 INSC 1133
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 419Cr.P.C.-Section 378Negotiable Instruments Act-Section 138, 118(a), 139, 56
COURT ARCHIVE
Delhi High Court judgments, 2026
7,153 judgments · page 69 of 358
High Courts28 Jul 2026
Kaushal Kishor Mishra & Ors. Vs State Govt Of Nct Of Delhi & Ors.
Delhi High Court · (2026) 07 DEL CK 1245
Constitution of India-Article 227Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code, 1860-Sections 406, 498A, 34
High Courts28 Jul 2026
Harshdeep Singh Chandhok Vs State Govt. Of NCT Of Delhi
Delhi High Court · 2025 INSC 768
Bharatiya Nyaya Sanhita, 2023-Sections 308(6), 351, 47, 48
High Courts28 Jul 2026
M/S Sunlight Infratech Pvt Ltd Vs M/S Today Homes And Infrastructure Pvt Ltd
Delhi High Court · (2026) 07 DEL CK 1228
High Courts28 Jul 2026
Delhi Devlopment Authority Vs Smt Sarojini Tiwari
Delhi High Court · (2026) 07 DEL CK 0736
High Courts28 Jul 2026
Sh. Devender Kumar Vs Bank Of Baroda & Ors.
Delhi High Court · (2026) 07 DEL CK 0738
High Courts28 Jul 2026
Bank Of Baroda Vs Vineet Gupta & Ors.
Delhi High Court · (2026) 07 DEL CK 0740
Insolvency and Bankruptcy Code, 2016-Section 9
High Courts28 Jul 2026
Bank Of Baroda Vs Ashish Mittal & Ors.
Delhi High Court · (2026) 07 DEL CK 0741
High Courts28 Jul 2026
Vidya Devi Vs Pawan Kumar Chauhan & Ors.
Delhi High Court · (2026) 07 DEL CK 0646
Delhi Rent Control Act, 1958-Section 25B(8), 14(1)(e), 25BCivil Procedure Code-Section 151BNSS-Section 223
High Courts28 Jul 2026
Swaran Kumari Vs Baldev Raj Arora & Ors
Delhi High Court · (2026) 07 DEL CK 0647
Constitution of India-Article 215, 226Contempt of Courts Act, 1971-Sections 2, 12
High Courts28 Jul 2026
Sarveshwar Shrivastava Vs Modern Paper Mart Pvt. Ltd. & Ors.
Delhi High Court · (2026) 07 DEL CK 0665
Negotiable Instruments Act, 1881-Section 138Prevention of Food Adulteration Act
High Courts28 Jul 2026
Shailender @ Shalli & Ors. Vs The State Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 07 DEL CK 0666
IPC-Sections 323/341/452/34, 307, 323/341/506/34, 452/455Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts28 Jul 2026Allowed
Virender Singh Bidhuri Vs State Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 07 DEL CK 0562
Bharatiya Nyaya Sanhita, 2023-Sections 115, 126(2), 74, 78, 324(2), 351(2)IPC-Sections 323, 341, 354, 354D, 426, 506Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989-Section 2(1)(r)(s), 3(1)(r)(s)
High Courts28 Jul 2026
Vishal Vs State Of NCT Of Delhi
Delhi High Court · (2026) 07 DEL CK 0751
Narcotic Drugs and Psychotropic Substances Act, 1985-Section 36A (4)
High Courts28 Jul 2026
Gurpreet Singh Vs State (NCT Of Delhi) & Anr.
Delhi High Court · (2026) 07 DEL CK 0565
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528, 349Cr.P.C.-Section 311AIPC-Sections 498A, 406, 34
High Courts28 Jul 2026Allowed
Bijender Kumar & Ors. Vs The State Govt Of Delhi & Anr.
Delhi High Court · (2026) 07 DEL CK 0566
IPC-Sections 498A/406/34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts28 Jul 2026
Zarnigar Fatima Vs The Commissioner Of Police, Delhi & Ors.
Delhi High Court · (2026) 07 DEL CK 0686
High Courts28 Jul 2026
Anita Vs State (Govt Of Nct Of Delhi) & Ors.
Delhi High Court · (2026) 07 DEL CK 0690
IPC-Section 498A/406/34
High Courts28 Jul 2026
Anil Kumar Singh Vs State Of Nct Of Delhi
Delhi High Court · (2026) 07 DEL CK 0694
BNS-Section 103(1)/238(b)/61(2)/3(5)