High CourtsSingle Bench(2026) 07 DEL CK 1236

Amba Laminates Pvt Ltd vs Dhanesh Kailash Badgujar Prop Of Ganpati Laminate And Plywood

Delhi High Court · Decided on 27 July 2026

HON’BLE JUDGES
Om Prakash Shukla, J
CASE NUMBER
ARB.P. 632/2026

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Judgment

2 paragraphs · 42 words
1.

At the outset, Mr. Kshitiz Jain, learned Counsel appearing for the Petitioner, on instructions, seeks withdrawal of the present petition, submitting that his client is no longer interested in pursuing the present petition.

2.

Accordingly, the petition is dismissed as withdrawn.