High Courts24 Jul 2026
Ramesh Chawla Vs Dr Mohad Sabir Khan
Delhi High Court · (2026) 07 DEL CK 0615
Contempt of Courts Act, 1971-Sections 11 and 12, 2(b)Code of Civil Procedure, 1908-Section 151, Order XXXVII, 21 Rule 32(1) & (3), 51(c)
COURT ARCHIVE
Delhi High Court judgments, 2026
7,153 judgments · page 74 of 358
High Courts24 Jul 2026
DLF Homes Panchkula Pvt Ltd Vs Surinder Pal Singh & Ors.
Delhi High Court · (2026) 07 DEL CK 0606
Constitution of India-Article 227, 142Consumer Protection Act, 1986-Section 12(1)(c), 12(1)(a), 13(6)Consumer Protection Act, 2019-Section 35(1)(c), 35(1)(a), 2(5)(i), 2(5)(v), 38, 38(11), 100
High Courts24 Jul 2026Allowed
Rahul Dawra & Anr. Vs State Govt Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 07 DEL CK 0563
Indian Penal Code-Sections 498A, 377, 406, 506, 34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts24 Jul 2026Allowed
Jinender Kapoor & Ors. Vs The State (Govt. Of N.C.T. Of Delhi) & Anr.
Delhi High Court · (2026) 07 DEL CK 0564
IPC-Sections 498A, 406, 34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts24 Jul 2026Allowed
Gaya Prasad Alias Kalu Vs State Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 07 DEL CK 0571
Bharatiya Nyaya Sanhita (BNS), 2023-Section 109(1)IPC-Section 307CrPC-Section 482, 320
High Courts24 Jul 2026
Danish Saifi Vs The State NCT Of Delhi & Anr.
Delhi High Court · (2026) 07 DEL CK 0578
Muslim Women (Protection of Rights on Marriage) Act, 2019-Sections 3/4Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts24 Jul 2026Allowed
Ashwani Kumar & Ors. Vs The State Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 07 DEL CK 0537
Indian Penal Code-Sections 498A, 406, 34Dowry Prohibition Act, 1961-Sections 3, 4Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts24 Jul 2026
Mohd Shamim Ansari Vs Government Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 07 DEL CK 0533
High Courts24 Jul 2026
Aarati Alias Aarti Vs State Of NCT Of Delhi
Delhi High Court · (2026) 07 DEL CK 0529
Narcotic Drugs Psychotropic Substances Act-Section 20/29/61/85
High Courts24 Jul 2026
Ikechukwu Chideibere Chile Vs State Govt Of Nct Of Delhi
Delhi High Court · (2026) 07 DEL CK 0530
NDPS Act-Section 22/25/29, 37
High Courts24 Jul 2026Dismissed
DNA Forensics Test Solutions Private Limited Vs Union Of India & Ors.
Delhi High Court · (2026) 07 DEL CK 0390
Companies Act, 2013-Section 16(1)(a), 16(1)(b), 16Trade Marks Act, 1999Companies Act, 1956-Section 22(1)
High Courts24 Jul 2026
Resilient Innovations Private Limited Vs Unity Small Finance Bank & Ors.
Delhi High Court · (2026) 07 DEL CK 0409
Arbitration and Conciliation Act, 1996-Section 9Companies Act, 2013-Section 2(8), 62(1)(a)Depositories Act, 1996
High Courts24 Jul 2026Disposed Of
Shabbir Khan Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2026) 07 DEL CK 0435
Constitution of India-Article 226Delhi Street Vendors (Protection of Livelihood and Regulation of Street Vending) Scheme, 2019Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 21
High Courts24 Jul 2026Disposed Of
M/S Kamladityya Construction Pvt. Ltd. Vs Central Public Works Department
Delhi High Court · (2026) 07 DEL CK 0463
High Courts24 Jul 2026Disposed Of
Sansad Tv Vs Syed Mhd Irfan & Anr.
Delhi High Court · (2026) 07 DEL CK 0464
Payment of Gratuity Act, 1972
High Courts23 Jul 2026
Mrs Manpreet Kaur Vs Indira Gandhi Delhi Technical University For Women & Ors.
Delhi High Court · (2026) 07 DEL CK 0785
Recruitment Rules notified on 13th January, 2017Recruitment Rules notified on 2nd June, 2021
High Courts23 Jul 2026
Monika Verma Vs Central Sanskrit University & Ors.
Delhi High Court · 2026 INSC 589
Central Sanskrit Universities Act, 2020-Statute 27 of the Second ScheduleCentral Civil Services (Classification, Control and Appeal) Rules, 1965University Grants Commission Regulations, 2018-Clause 11.1, 11.2, 11.3, 11.5
High Courts23 Jul 2026
Ramasethu Infrastructure Pvt Ltd Vs Indian Railways Welfare Organisation
Delhi High Court · (2026) 07 DEL CK 0790
Arbitration and Conciliation Act, 1996-Section 34, 37, 12
High Courts23 Jul 2026
Mayank Kumar Pandey Vs Delhi High Court Through Registrar General
Delhi High Court · (2026) 07 DEL CK 0800
Delhi Higher Judicial Service Rules, 1970
High Courts23 Jul 2026
Ranjit Kumar Vs Sub Divisional Magistrate Jangpura & Ors.
Delhi High Court · 2026 INSC 647
Code of Civil Procedure, 1908-Section 151