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Delhi High Court judgments, 2026

7,153 judgments · page 42 of 358

High Courts14 Aug 2026

Rajesh Kumar Pandey Vs State (NCT of Delhi)

Delhi High Court · (2026) 08 DEL CK 4481

Bhartiya Nagarik Suraksha Sanhita, 2023-Section 415(2), 528Protection of Children from Sexual Offences Act, 2012-Section 3, 5, 6, 8, 10, 29, 42India Penal Code, 1860-Section 375, 376(2), 376(2)(i)
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High Courts14 Aug 2026

Saleem @ Sanjay Vs State

Delhi High Court · (2026) 08 DEL CK 4483

Code of Criminal Procedure, 1973-Section 374(2), 383, 207, 313(1)(b), 232, 178, 164Indian Penal Code, 1870-Section 376, 376(2)(l), 376(2)(i), 471, 474, 506PoCSO Act-Section 4, 5, 6
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High Courts14 Aug 2026

Ramendra Singh Vs State

Delhi High Court · (2026) 08 DEL CK 4486

Indian Penal Code, 1860-Section 376, 506, 406, 498A, 366, 376(2)(g), 342Constitution of India-Article 21
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High Courts14 Aug 2026Dismissed

Omaxe Ltd. Vs Asha Saini

Delhi High Court · (2026) 08 DEL CK 4101

Arbitration and Conciliation Act, 1996-Section 37(1)(c), 34, 8, 11, 33, 37, 28, 31(7)Constitution of India-Article 227Indian Contract Act, 1872-Sections 7, 10, 55, 62, 73, 74
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