High Courts19 May 2026
Pradeep Kumar Kapoor & Ors. Vs Municipal Corporation Of Delhi
Delhi High Court · (2026) 05 DEL CK 2603
COURT ARCHIVE
Delhi High Court judgments, 2026
7,207 judgments · page 137 of 361
High Courts19 May 2026
Ircon International Limited Vs M/s. Tantia Construction Limited
Delhi High Court · (2026) 05 DEL CK 2628
Arbitration and Conciliation Act, 1996-Section 33, 34, 37
High Courts19 May 2026
Smriti Verma @ Samriti Anand Vs Sumit Verma
Delhi High Court · (2026) 05 DEL CK 2022
Hindu Marriage Act, 1955-Section 13-B(1), 13-B(2)CPC-Order 32-A Rule 3Family Courts Act-Section 9
High Courts19 May 2026
Shristi Infrastructure Development Corporation Limited Vs Scorpio Engineering Private Limited & Anr.
Delhi High Court · (2026) 05 DEL CK 2025
Arbitration and Conciliation Act, 1996-Section 11, 31(7)(b), 34, 37Companies Act, 1956Micro, Small and Medium Enterprises Development Act, 2006-Sections 15 and 16, 18
High Courts19 May 2026
R And R Consulting Vs Shri Mirza Mohd Khali
Delhi High Court · (2026) 05 DEL CK 2172
Constitution of India, 1950-Article 227
High Courts19 May 2026
Union Of India & Anr. Vs Rajgopal Chakravarthi Venkateish
Delhi High Court · (2026) 05 DEL CK 2014
Passport Rules, 1980-Rule 12Indian Forest Act, 1927-Sections 32, 33Passports Act, 1967-Section 5(2), 6, 6(2)(f), 7, 22, 22(a)
High Courts19 May 2026
Randhir Singh & Anr. Vs National Buildings Construction Corporation Delhi & Anr.
Delhi High Court · (2026) 05 DEL CK 2017
Limitation Act, 1963-Section 5Constitution of India-Article 226
High Courts19 May 2026
Viva Infraventure Private Limited Vs National Highway Authority Of India
Delhi High Court · (2026) 05 DEL CK 2052
Arbitration and Conciliation Act, 1996-Section 9, 73, 21, 11, 12(2)Limitation Act, 1963Society's Act, 1860
High Courts19 May 2026
Oyo Hotels And Homes Pvt Ltd Vs Golden Smile Hospitality LLP
Delhi High Court · (2026) 05 DEL CK 2054
Arbitration and Conciliation Act, 1996-Section 9, 17, 21, 11, 12(2), Schedule IV
High Courts19 May 2026
L T Finance Ltd Vs Amit Kumar & Ors.
Delhi High Court · (2026) 05 DEL CK 2055
Arbitration and Conciliation Act, 1996-Section 9, 17, 21, 11, 12(2), Schedule IVCivil Procedural Code, 1908-Section 151, Order XL Rule 1SARFAESI Act, 2002
High Courts19 May 2026Allowed
M/s. Imperia Structures Pvt Ltd & Ors. Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 05 DEL CK 1925
IPC-Sections 420/406BNSS-Section 528
High Courts19 May 2026Allowed
Anil Kumar Vs State (NCT Of Delhi) & Anr.
Delhi High Court · (2026) 05 DEL CK 1926
IPC-Sections 498A, 406Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts19 May 2026
M/S Shri Narain Raj Kumar Vs The State Govt Of Nct Of Delhi & Ors
Delhi High Court · (2026) 05 DEL CK 1928
High Courts19 May 2026Allowed
Vipin Gusain & Ors. Vs The State Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 05 DEL CK 1929
IPC-Sections 498A/406/34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts19 May 2026Allowed
Vimalesh Vs Govt Of Nct Of Delhi & Anr.
Delhi High Court · (2026) 05 DEL CK 1932
Bharatiya Nyaya Sanhita (BNS), 2023-Sections 75(2)/78(2)IPC-Sections 354A/354D (2)Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts19 May 2026Allowed
Saajan Y Singh & Ors. Vs State Of Nct Of Delhi & Anr.
Delhi High Court · (2026) 05 DEL CK 1934
Indian Penal Code-Sections 498A, 406, 34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts19 May 2026Allowed
Mr. Som Nath Kharbanda & Anr. Vs Mr. Manoj Kumar Mittal & Ors
Delhi High Court · (2026) 05 DEL CK 1766
Delhi Rent Control Act, 1958-Section 25-B(8), 14(1)(e), 27CPC-Order XXII Rule 3, Section 151, u/o 1 Rule 10Indian Evidence Act, 1872-Section 116
High Courts19 May 2026Dismissed
Smt. Durga Devi Jain Vs Dr Harish Chander Banga
Delhi High Court · (2026) 05 DEL CK 1768
Delhi Rent Control Act, 1958-Section 25 (8), 14(1)(e), 14(l)(e), 25-B(8), 25B, sub-section (5)Tamil Nadu Buildings (Lease and Ren Control) Act, 1960-Section 2(6A), 2(6-A), 2General Clauses Act-Section 3(57)
High Courts19 May 2026Disposed Of
The New India Assurance Co Ltd Vs Smt Parminder Kaur & Ors.
Delhi High Court · (2026) 05 DEL CK 1814
IPC-Section 279/304A, 304-AMV Act-Section 166
High Courts19 May 2026Disposed Of
ICICI Lombard General Insurance Co. Ltd. Vs Neelam & Ors.
Delhi High Court · 2025 INSC 1244