High Courts19 May 2026Disposed Of
Shravan Gupta Vs Union Of India & Ors.
Delhi High Court · (2026) 05 DEL CK 1778
Passports Act, 1967-Section 10(3)(b), 10(3)(c) and 10(3)(h), 11, 10(3)Constitution of India-Article 226, 21
COURT ARCHIVE
Delhi High Court judgments, 2026
7,207 judgments · page 138 of 361
High Courts19 May 2026Dismissed
Ms N Vs Union Of India & Ors.
Delhi High Court · (2026) 05 DEL CK 1779
Constitution of India-Article 226
High Courts19 May 2026Disposed Of
Anil Kumar Jain & Ors. Vs Board Of Discipline Of Institute Of Charted Accountants Of India & Ors.
Delhi High Court · (2026) 05 DEL CK 1780
Chartered Accountants Act, 1949-Section 21, Item (5), (6), (7), (8) and (9) of Part-1 of Second ScheduleChartered Accountants (Procedure of Investigations of Professional and Other Misconduct and Cond.uct of Cases) Rules, 2007-Rule 9(1), 9(3) (a), 3Right to Information Act, 2005
High Courts19 May 2026Disposed Of
Ram Nath Yadav Vs Govt. Of NCT Of Delhi & Ors.
Delhi High Court · (2026) 05 DEL CK 1783
Maintenance and Welfare of Parents and Senior Citizens Act, 2007-Section 22(3)(1)Delhi Maintenance and Welfare of Parents and Senior Citizens Rules, 2009Protection of Women from Domestic Violence Act, 2005-Section 17, 19, 2(s)
High Courts19 May 2026Dismissed
Cpl Sachin Kumar Solanki (Retd) Vs Union Of India & Ors.
Delhi High Court · (2026) 05 DEL CK 1851
Constitution of India-Article 226Air Force Act, 1950-Section 20(3)Air Force Rules, 1969-Rule 18
High Courts19 May 2026Disposed Of
Ram Babu Pateriya Vs Union Of India & Ors.
Delhi High Court · (2026) 05 DEL CK 1852
Prevention of Corruption Act, 1988BSF Act, 1968-Section 48CCS (CCA) Rules, 1965-Rule 11
High Courts19 May 2026Dismissed
Mahavir Singh & Anr. Vs G4S Plc & Anr.
Delhi High Court · (2026) 05 DEL CK 1893
Commercial Courts Act, 2015-Section 13, 13(1-A)CPC-Order XLILimitation Act, 1963-Section 5, Articles 116 and 117
High Courts19 May 2026Disposed Of
Delhi Pollution Control Committee Vs Divine Infracon Private Ltd.
Delhi High Court · (2026) 05 DEL CK 1894
Water and Air Acts-Sections 33A and 31A
High Courts19 May 2026Allowed
Tarannum Begum & Ors. Vs GNCTD & Ors.
Delhi High Court · (2026) 05 DEL CK 1702
Juvenile Justice (Care and Protection of Children) Act, 2015-sections 75/79Child and Adolescent Labour Act, 1986-3/14Bonded Labour System (Abolition) Act, 1976-Section 21
High Courts19 May 2026Disposed Of
Chelmsford Club Ltd Vs Manbir Singh
Delhi High Court · (2026) 05 DEL CK 1703
ID Act-u/s 36 (3) & (4)
High Courts19 May 2026Disposed Of
M/s Jai Guruji Enterprises Vs Government Of National Capital Territory Of Delhi (Gnctd) & Anr.
Delhi High Court · (2026) 05 DEL CK 1704
Employees’ Compensation Act, 1923
High Courts19 May 2026Disposed Of
Jashoda Vs Delhi Building And Other Construction Workers Welfare Board
Delhi High Court · (2026) 05 DEL CK 1705
High Courts19 May 2026Disposed Of
Aditya Gupta Vs Union Of India & Ors.
Delhi High Court · (2026) 05 DEL CK 1706
High Courts19 May 2026Disposed Of
M/S Sarr Freights Corporation Vs Shailesh Vagerwal & Anr.
Delhi High Court · (2026) 05 DEL CK 1707
High Courts19 May 2026Disposed Of
Meghna Bhagat Vs Shri Dhruv Bhagat
Delhi High Court · (2026) 05 DEL CK 1709
High Courts19 May 2026Dismissed
Ircon International Limited Vs M/s. Tantia Construction Limited
Delhi High Court · (2026) 05 DEL CK 0698
Arbitration and Conciliation Act, 1996- Section 34, 37
High Courts19 May 2026Dismissed
Ms Velocis Systems Pvt Ltd Vs National Informatics Centre Services Incorporated NICSI
Delhi High Court · (2026) 05 DEL CK 0697
Constitution of India, 1950- Article 226
High Courts19 May 2026Disposed Of
R And R Consulting Vs Shri Mirza Mohd Khali
Delhi High Court · (2026) 05 DEL CK 0696
Constitution of India, 1950- Article 227
High Courts18 May 2026
Pr. Commissioner Of Income Tax – 1 Vs M/S. American Express (India) Pvt. Ltd.
Delhi High Court · (2026) 05 DEL CK 2231
Income Tax Act, 1961-Section 260A, 142(1), 92CA, 92CA(3), 92CA(5), 92C, 143(3), 144C, 154, 10A, 10B, 80HEIncome Tax Rules, 1962-Rule 10B, 10C, 10B(2), 10B(3), 10B(4)