High Courts02 Dec 2025Dismissed
Sh. Rajesh Chauhan Vs State & Ors.
Delhi High Court · (2025) 12 DEL CK 3937
IPC-Section 299, 300, 302, 304, 341, 323, 34, 120BCr.P.C.-Section 227, 173(8), 245Indian Evidence Act-Section 165, 65B
COURT ARCHIVE
Delhi High Court judgments, 2025
8,562 judgments · page 60 of 429
High Courts02 Dec 2025Dismissed
Commissioner, CGST Delhi West Commissionerate Vs Dewsoft Overseas Private Limited
Delhi High Court · (2025) 12 DEL CK 3930
Finance Act, 1994-Section 73(1), 66, 67, 68, 76, 77, 78, 25, 83Service Tax Rules, 1994-Rule 6(1)Finance Act, 2004-Section 91, 95
High Courts02 Dec 2025Dismissed
Delhi Development Authority Vs GL Litmus Events Pvt. Ltd.
Delhi High Court · (2025) 12 DEL CK 3956
Arbitration and Conciliation Act, 1996-Section 37(1)(c), 37, 34, 29A, 14, 14(2), 34(2)(b)(ii), 34(2A)Commercial Courts Act, 2015-Section 13(1)(a)Delhi High Court Act, 1996-Section 10
High Courts02 Dec 2025Dismissed
Rajastan State Road Transport Corporation Vs Aasiya & Ors.
Delhi High Court · (2025) 12 DEL CK 3959
Indian Penal Code, 1860-Sections 279, 338, 427, 304-A
High Courts02 Dec 2025Allowed
Amrita Narang Vs Harpal Singh & Anr.
Delhi High Court · (2025) 12 DEL CK 4064
Code of Civil Procedure, 1908-Order VII Rule 11, VI Rule 4Hindu Succession Act, 1956-Section 8Benami Act-Section 4(1), 4(2), 4(3)
High Courts02 Dec 2025Dismissed
Mahanagar Telephone Nigam Limited & Ors. Vs Vimal Kishore Mishra & Ors.
Delhi High Court · (2025) 12 DEL CK 4059
High Courts02 Dec 2025Dismissed
State (Govt Of NCT Of Delhi) Vs Mohit
Delhi High Court · (2025) 12 DEL CK 4057
Code of Criminal Procedure, 1973-Section 378, 378(3), 164, 313Indian Penal Code, 1860-Sections 328, 342, 366, 376, 506
High Courts02 Dec 2025Allowed
Sher Singh Vs Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 12 DEL CK 4056
FRSR Part I (General Rules)-Rule 52CCS (Pension) Rules, 1972-Rule 24
High Courts02 Dec 2025Allowed
Sher Singh Vs Govt. Of NCT Of Delhi & Ors.
Delhi High Court · (2025) 12 DEL CK 4055
High Courts02 Dec 2025Dismissed
Ganraj Enterprises Vs Land Mark Crafts Ltd & Anr.
Delhi High Court · (2025) 12 DEL CK 4052
Trademarks Act, 1999-Section 91, 16, 44, 449Trade Marks Rules, 2017-Rule 156
High Courts02 Dec 2025
Dr Manoj Khanna Vs Income Tax Office
Delhi High Court · (2025) 12 DEL CK 4051
Bharatiya Nagarik Suraksha Sanhita-Section 528Code of Criminal Procedure-Section 200, 482Income Tax Act 1961-Section 276B, 278B, 278E
High Courts01 Dec 2025Dismissed
Shri Hardeep Singh Hanspal Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2025) 12 DEL CK 4203
Constitution of India-Article 32, 226
High Courts01 Dec 2025Disposed Of
M/s Shri Ram Associates Vs Union Of India & Ors.
Delhi High Court · (2025) 12 DEL CK 4202
Railways Act, 1989-Section 73, 79Constitution of India-Article 226(1), 226(2)
High Courts01 Dec 2025Disposed Of
Lancers Convent Sr Sec School Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2025) 12 DEL CK 4201
Constitution of India
High Courts01 Dec 2025Disposed Of
Pradeep Kumar Goyal Vs Municipal Corporation Of Delhi (MCD) & Anr.
Delhi High Court · (2025) 12 DEL CK 4200
Delhi Municipal Corporation Act, 1957-Section 345-A
High Courts01 Dec 2025Dismissed
State Vs Md Tufail @ Rahees & Anr.
Delhi High Court · (2025) 12 DEL CK 4210
Bharatiya Nagarik Suraksha Sanhita, 2023-Sections 438, 442, 528Indian Penal Code, 1860-Sections 376, 506Code of Criminal Procedure, 1973-Sections 161, 164, 227, 228
High Courts01 Dec 2025Allowed
Ayaz Ahmad @ Javed Vs The State NCT Of Delhi
Delhi High Court · (2025) 12 DEL CK 4209
Indian Penal Code, 1860-Section 420, 468, 471, 19, 467, 120B, 34Delhi Medical Council Act, 1997-Section 27
High Courts01 Dec 2025Allowed
Deepanshu Khandelwal & Ors. Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 12 DEL CK 4208
Indian Penal Code, 1860-Sections 498A, 406, 34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Code of Criminal Procedure, 1973-Sections 482, 320
High Courts01 Dec 2025Allowed
Prem Pal Singh Vs The State Of NCT Delhi & Anr.
Delhi High Court · (2025) 12 DEL CK 4207
Indian Penal Code, 1860-Sections 498A, 406, 34Dowry Prohibition Act, 1961-Section 4Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts01 Dec 2025Allowed
Lalit Kumar & Ors. Vs State Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 12 DEL CK 4206
Indian Penal Code, 1860-Sections 498A, 406, 34Dowry Prohibition Act, 1961-Section 4Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528