High Courts02 Dec 2025Dismissed
Raj Kumar Vs State Government Of Nct Delhi & Anr.
Delhi High Court · (2025) 12 DEL CK 3892
Family Courts Act, 1984-Section 19(4)Code of Criminal Procedure, 1973-Section 397, 125, 125(4)
COURT ARCHIVE
Delhi High Court judgments, 2025
8,562 judgments · page 59 of 429
High Courts02 Dec 2025Allowed
Gajendra Jha & Ors. Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 12 DEL CK 3891
Indian Penal Code, 1860-Sections 498A, 406, 34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Code of Criminal Procedure, 1973-Section 482, 320
High Courts02 Dec 2025Dismissed
State Vs Ravinder @ Kuku & Anr.
Delhi High Court · (2025) 12 DEL CK 4038
Cr.P.C-Section 82, 83IPC-Section 302, 34Arms Act-Section 25
High Courts02 Dec 2025Disposed Of
Surendra Kumar Chaturvedi & Anr. Vs Delhi State Industrial Infrastructure Development Corporation Limited
Delhi High Court · (2025) 12 DEL CK 4032
High Courts02 Dec 2025
M/s Alpro Industires & Ors. Vs M/s Indo Alusys Industries Ltd
Delhi High Court · (2025) 12 DEL CK 4028
CPC-Order VIII Rule 1A
High Courts02 Dec 2025Allowed
State NCT Of Delhi Vs Inder Pal
Delhi High Court · (2025) 12 DEL CK 4025
Code of Criminal Procedure, 1973-Section 378(1)Indian Penal Code, 1860-Sections 363, 366, 376
High Courts02 Dec 2025Partly Allowed
Central Board Of Secondary Education Vs Nasheta Zaidi (Through Guardian) & Anr.
Delhi High Court · (2025) 12 DEL CK 4024
Constitution of India-Article 226
High Courts02 Dec 2025Allowed
Kamal Pathak & Ors. Vs State (NCT Of Delhi) & Anr.
Delhi High Court · (2025) 12 DEL CK 4018
Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Sections 498A, 406, 506, 34DV Act-Section 4
High Courts02 Dec 2025Allowed
Kuldeep Singh Vs Union Of India & Ors.
Delhi High Court · (2025) 12 DEL CK 4010
Constitution of India-Article 226, 14Coast Guard (General) Rules, 1986-Rule 27, 27A, 276Central Civil Service (Pension) Rules, 2021-Rules 42/43
High Courts02 Dec 2025Dismissed
Komita Singh Vs Saurabh Malik
Delhi High Court · (2025) 12 DEL CK 4004
Code of Civil Procedure, 1908-Order VII Rule 11Guardians and Wards Act, 1890-Section 7, 12, 25Hindu Minority and Guardianship Act, 1956-Section 6, 9, 6(b)
High Courts02 Dec 2025Disposed Of
Om Prakash Vs State Nct Of Delhi
Delhi High Court · (2025) 12 DEL CK 4003
Constitution of India-Article 226Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528, 183
High Courts02 Dec 2025Allowed
Woodland (Aero Club) Pvt. Ltd. Vs M/S. Ambience Commercial Developers Pvt. Ltd.
Delhi High Court · (2025) 12 DEL CK 3997
Arbitration and Conciliation Act, 1996-Section 4, 9, 11, 12(5), 34, 34(2)(b), 34(2)(b)(ii), 36, 37, 37(1)(c), Seventh ScheduleCode of Civil Procedure, 1908-Order VI Rule 17Partnership Act, 1932-Section 69
High Courts02 Dec 2025Disposed Of
Lokesh Jakhar Vs Staff Selection Commission & Anr.
Delhi High Court · (2025) 12 DEL CK 3983
High Courts02 Dec 2025Disposed Of
Shri Bhagwat Swaroop Gupta Vs Delhi Jal Board & Anr.
Delhi High Court · (2025) 12 DEL CK 3981
CCS Pension Rules-Rule 9(2)(b)(i)
High Courts02 Dec 2025Disposed Of
Union Of India & Ors. Vs Ex Nk P Madurai Veeran
Delhi High Court · (2025) 12 DEL CK 3972
Constitution of India-Article 226
High Courts02 Dec 2025Dismissed
Union Of India & Ors. Vs Hav Lalu Pappachan- Retd
Delhi High Court · (2025) 12 DEL CK 3971
Constitution of India-Article 226
High Courts02 Dec 2025Dismissed
Union Of India & Ors. Vs 781296 Ex Sgt Lalan Prasad
Delhi High Court · (2025) 12 DEL CK 3968
Constitution of India-Article 226
High Courts02 Dec 2025Dismissed
Ashma Khatoon Vs Sh. Akhtar Hussain & Ors.
Delhi High Court · (2025) 12 DEL CK 3967
Civil Procedure Code, 1908-Order IX Rule 13, VII Rule 11Limitation Act 1963-Section 5
High Courts02 Dec 2025Dismissed
Ajay Narain Vs Reserve Bank Of India & Ors.
Delhi High Court · (2025) 12 DEL CK 3947
Constitution of India-Article 226Foreign Exchange Regulation Act, 1973-Section 31, 31(1)Foreign Exchange Management Act, 1999-Section 49(3)
High Courts02 Dec 2025Dismissed
General @ Raja @ Jundel Vs State Of Nct Of Delhi
Delhi High Court · (2025) 12 DEL CK 3942
Cr.P.C.-Section 374(2), 428, 164, 294, 313IPC-Sections 376, 392, 506Evidence Act-Section 65B