High Courts03 Dec 2025Allowed
Ankush Kumar Mahato Vs State Govt Of Nct Of Delhi
Delhi High Court · (2025) 12 DEL CK 1724
Bharatiya Nyaya Sanhita, 2023- Section 64(1), 89, 69, 123, 351(2)Indian Penal Code, 1860- Section 375
COURT ARCHIVE
Delhi High Court judgments, 2025
8,562 judgments · page 58 of 429
High Courts03 Dec 2025Allowed
Sahil Sharma Alias Maxx Vs State Govt Of Nct Of Delhi
Delhi High Court · (2025) 12 DEL CK 1723
Constitution of India, 1950- Article 21Narcotic Drugs and Psychotropic Substances Act, 1985- Section 19, 20, 22, 24, 25, 27A, 37, 37(1)(b)(ii)
High Courts03 Dec 2025Allowed
Vakil Ray Vs State(Nct Of Delhi)
Delhi High Court · (2025) 12 DEL CK 1722
Narcotic Drugs and Psychotropic Substances Act, 1985- Section 8, 19, 20, 24, 27A, 37, 37(1)(b)
High Courts03 Dec 2025Allowed
Rishipal Vs State Of Nct Of Delhi
Delhi High Court · (2025) 12 DEL CK 1721
Narcotic Drugs and Psychotropic Substances Act, 1985- Section 8, 19, 20, 24, 27A, 37, 37(1)(b)
High Courts03 Dec 2025Allowed
Mohd. Rashid Vs State Of Nct Of Delhi & Anr.
Delhi High Court · (2025) 12 DEL CK 1720
Indian Penal Code, 1860- Section 34, 420
High Courts03 Dec 2025Allowed
Krishan Kumar Vs State Of Nct Of Delhi
Delhi High Court · (2025) 12 DEL CK 1719
Constitution of India, 1950- Article 21Indian Penal Code, 1860- Section 34, 304B, 498AEvidence Act, 1872- Section 113B
High Courts03 Dec 2025Disposed Of
Dhruv Mittal Vs Commissioner Of Customs
Delhi High Court · (2025) 12 DEL CK 1718
High Courts02 Dec 2025Disposed Of
Vedanta Limited Vs The Nominated Authority Ministry Of Coal Government Of India & Ors.
Delhi High Court · (2025) 12 DEL CK 3926
Constitution of India-Article 226, Part IIICoal Mines (Special Provisions) Act, 2015-Section 6(3)(b), 8(3), 27, 27(4)Coal Mines (Special Provisions) Rules, 2014-Rule 7(2)(b), 10(10), 13(1)
High Courts02 Dec 2025Allowed
Mahesh Chugh Vs State Of NCT Of Delhi
Delhi High Court · (2025) 12 DEL CK 3922
Indian Penal Code, 1860-Sections 420, 467, 468, 471, 120B, 34, 149Companies Act
High Courts02 Dec 2025Dismissed
Md Imran @ Lallu Vs State Of Nct Of Delhi
Delhi High Court · (2025) 12 DEL CK 3920
BNSS-Section 483IPC-Sections 302, 34, 307Arms Act-Sections 27, 54, 59
High Courts02 Dec 2025
Shehzad Ali (Deceased) Thr Lrs Vs Babu Ali
Delhi High Court · (2025) 12 DEL CK 3917
Delhi Rent Control Act, 1958-Section 14(1)(e), 25B(8), 14(7)
High Courts02 Dec 2025Allowed
Karan Vs The State (NCT Of Delhi) & Anr.
Delhi High Court · (2025) 12 DEL CK 3909
Bharatiya Nyaya Sanhita, 2023-Sections 115(2), 126(2), 351(2), 333, 78, 324(4)Arms Act, 1959-Sections 25, 27Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts02 Dec 2025Disposed Of
Fareha Ahmad Khan Vs Municipal Corporation Of Delhi
Delhi High Court · (2025) 12 DEL CK 3908
Delhi Municipal Corporation Act, 1957-Section 337National Green Tribunal Act, 2010-Section 15Commission for Air Quality Management in National Capital Region and Adjoining Areas Act, 2021
High Courts02 Dec 2025Disposed Of
Jain Healthcare Centre Vs BSES Rajshani Power Ltd.
Delhi High Court · (2025) 12 DEL CK 3906
National Capital Territory of Delhi Laws (Special Provisions) Second Act, 2011
High Courts02 Dec 2025Dismissed
M/S Qureshi Mutton And Chicken Shop Vs The State NCT Of Delhi & Anr.
Delhi High Court · (2025) 12 DEL CK 3905
Code of Criminal Procedure, 1973-Section 482Negotiable Instruments Act, 1881-Section 138, 142, 118, 139, 141
High Courts02 Dec 2025Allowed
Venkateshwar Hospital & Anr. Vs State Of NCT Delhi & Anr.
Delhi High Court · (2025) 12 DEL CK 3903
Constitution of India-Article 226Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code, 1860-Sections 336, 337, 34, 338, 304A
High Courts02 Dec 2025Dismissed
Faisal @ Salman @ Rahul Vs The State (Govt Of Nct Of Delhi) & Anr.
Delhi High Court · (2025) 12 DEL CK 3900
Indian Penal Code, 1860-Section 363, 366, 376(2)(n), 419Code of Criminal Procedure, 1973-Section 164Protection of Children from Sexual Offences Act, 2012-Section 6
High Courts02 Dec 2025Dismissed
Mariyam @Salma Through Her Pairokar Vs The State NCT Of Delhi & Anr.
Delhi High Court · (2025) 12 DEL CK 3899
Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 20, 29, 37, 37(1)(b)
High Courts02 Dec 2025Allowed
Anshul Gupta & Ors. Vs State NCT Delhi & Anr.
Delhi High Court · (2025) 12 DEL CK 3898
Indian Penal Code, 1860-Section 498A, 406, 34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Code of Criminal Procedure, 1973-Section 482, 320
High Courts02 Dec 2025Dismissed
Ramesh Vs Brahm Prakash & Anr.
Delhi High Court · (2025) 12 DEL CK 3895
Code of Criminal Procedure, 1973-Sections 378, 372, 200Indian Penal Code, 1860-Sections 325, 341, 323