High Courts03 Dec 2025Disposed Of
Dhruv Mittal Vs Commissioner Of Customs
Delhi High Court · (2025) 12 DEL CK 3962
COURT ARCHIVE
Delhi High Court judgments, 2025
8,562 judgments · page 57 of 429
High Courts03 Dec 2025Disposed Of
Saahil@ Sahil Vs The State NCT Of Delhi
Delhi High Court · (2025) 12 DEL CK 3954
Indian Penal Code, 1860-Sections 363/376/506Protection of Children from Sexual Offences Act, 2012-Section 6
High Courts03 Dec 2025Dismissed
Mohd. Shoaib Vs State (NCT Of Delhi) & Anr.
Delhi High Court · (2025) 12 DEL CK 3957
Protection of Women from Domestic Violence Act, 2005-Section 12, 23Minimum Wages Act, 1948
High Courts03 Dec 2025
Saad Vs State Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 12 DEL CK 4074
Indian Penal Code, 1860-Sections 302, 201, 120B, 34Constitution of India-Article 22, 22(1)Cr.P.C-Section 50
High Courts03 Dec 2025Disposed Of
Aryan Bajpai & Anr. Vs State Of NCT Of Delhi
Delhi High Court · (2025) 12 DEL CK 4073
Indian Penal Code, 1860-Section 337, 279, 304A, 304B, 498A, 406, 302, 34, 304Cr.P.C.-Section 397, 401
High Courts03 Dec 2025Dismissed
Mohar Singh Vs Smt Ram Devi
Delhi High Court · (2025) 12 DEL CK 4072
PWDV Act-Section 12, 3, 3(iv)(b), 3(iv)(c)
High Courts03 Dec 2025Disposed Of
Pankaj Narwal Vs Jyoti
Delhi High Court · (2025) 12 DEL CK 4071
Protection of Women from Domestic Violence Act, 2005-Section 12, 23, 25(2), 29CPC-Section 151Minimum Wages Act
High Courts03 Dec 2025Disposed Of
Rajesh Kumar Sen Vs Union Of India & Ors.
Delhi High Court · (2025) 12 DEL CK 4068
Central Civil Services (Extraordinary Pension) Rules, 2023-Rule 41, 4
High Courts03 Dec 2025Dismissed
Shriram General Insurance Co. Ltd. Vs Anokha Devi & Ors.
Delhi High Court · (2025) 12 DEL CK 4066
Indian Penal Code, 1860-Sections 279 and 304AHindu Succession Act, 1956
High Courts03 Dec 2025Disposed Of
Stanlee (India) Enterprises Pvt. Ltd. Vs The Commissioner Of CGST, Delhi North
Delhi High Court · (2025) 12 DEL CK 3927
Central Goods and Services Tax Act, 2017-Section 6(2)(b), 50, 54, 73, 74, 76Central Goods and Services Tax Rules, 2017-Rule 92(3)
High Courts03 Dec 2025Disposed Of
Shriram General Insurance Co Ltd Vs Surila & Ors.
Delhi High Court · (2025) 12 DEL CK 4065
Indian Penal Code, 1860-Sections 279, 304A
High Courts03 Dec 2025Disposed Of
Eraaya Lifespaces Ltd & Anr. Vs Bull Value Incorporated VCC Sub Fund
Delhi High Court · (2025) 12 DEL CK 4062
CPC-Order VII Rule 10, XXXIX Rules 1 and 2
High Courts03 Dec 2025Dismissed
Union Of India & Ors. Vs Gp Capt Ajai Kumar Agnihotri (Retd.)
Delhi High Court · (2025) 12 DEL CK 4060
Constitution of India-Article 226
High Courts03 Dec 2025Allowed
Prabhash Mishra & Anr. Vs The State Govt Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 12 DEL CK 4054
Indian Penal Code, 1860-Sections 498A, 406, 34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Code of Criminal Procedure, 1973-Sections 482, 320
High Courts03 Dec 2025Allowed
Hemant Singh Rawat & Ors. Vs The State (Govt. Of NCT Of Delhi) & Anr.
Delhi High Court · (2025) 12 DEL CK 4053
Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Sections 498A, 406, 34Code of Criminal Procedure, 1973-Section 482
High Courts03 Dec 2025Dismissed
Shri Arun Kumar Vs Smt. Sarla & Anr.
Delhi High Court · (2025) 12 DEL CK 4050
Code of Criminal Procedure, 1973-Section 397, 482, 125Hindu Adoptions and Maintenance Act, 1956-Section 20
High Courts03 Dec 2025Dismissed
Vijay Kumar Vs Mamta Garg
Delhi High Court · (2025) 12 DEL CK 1728
Constitution of India, 1950- Article 227Evidence Act, 1872- Section 45, 73
High Courts03 Dec 2025Allowed
Deepak Kumar And Ors Vs State Nct Of Delhi And Anr
Delhi High Court · (2025) 12 DEL CK 1727
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Code of Criminal Procedure Act, 1973- Section 482Indian Penal Code, 1860- Section 34, 406, 498A
High Courts03 Dec 2025Partly Allowed/Disposed Of
Mukesh Kumar Vs State (Nct Of Delhi)
Delhi High Court · (2025) 12 DEL CK 1726
Code of Criminal Procedure Act, 1973- Section 164, 313, 428Indian Penal Code, 1860- Section 308, 354, 354B, 452
High Courts03 Dec 2025120 DLT (2005) 426
Mohd. Shoaib Vs State (Nct Of Delhi) & Anr
Delhi High Court · (2025) 12 DEL CK 1725
Protection of Women from Domestic Violence Act, 2005- Section 12, 23