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Delhi High Court judgments, 2025

8,562 judgments · page 62 of 429

High Courts01 Dec 2025Allowed

State Vs Akash & Ors.

Delhi High Court · (2025) 12 DEL CK 4067

Code of Criminal Procedure, 1973-Section 439(2), 482NDPS Act-Section 21, 29, 37, 37(1)(b), 50, 50(4)
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High Courts01 Dec 2025Dismissed

ARM Digital Media Pvt Ltd & Ors. Vs Ritesh Singh

Delhi High Court · (2025) 12 DEL CK 1914

Code of Civil Procedure,1908- Order 7 Rule 11, Order 7 Rule 11(d), Order 7 Rule 13Commercial Courts Act, 2015- Section 2(1)(c), 2(1)(c)(xii), 2(1)(c)(xviii), 12ACompanies Act, 2013- Section 166, 166(7), 242(2)(a), 430
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High Courts01 Dec 2025Allowed

State Vs Akash

Delhi High Court · (2025) 12 DEL CK 1910

Code of Criminal Procedure, 1973- Section 439(2), 482Narcotic Drugs and Psychotropic Substances Act, 1985- Section 21, 29, 37, 37(1)(b), 50, 50(4)
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High Courts28 Nov 2025Dismissed

Kapil Kumar Vs Life Insurance Corporation And Anr.

Delhi High Court · (2025) 11 DEL CK 2312

Constitution of India-Article 226, 227Transfer of Property Act, 1882-Section 106Public Premises (Eviction of Unauthorized Occupants) Act, 1971-Section 2(g), 3B, 5, 7, 7(2), 7(2A), 7(3), 7(3A), 7(4)
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High Courts28 Nov 2025Dismissed

Vatsala Khanna Vs Ashish Khanna

Delhi High Court · (2025) 11 DEL CK 2332

Constitution of India-Section 227Code of Civil Procedure, 1908-Section 151Indian Evidence Act, 1872-Section 137, 138
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