High Courts20 Jan 2025Disposed Of
Bhavya Singh Vs Reserve Bank Of India & Ors
Delhi High Court · (2025) 01 DEL CK 1713
COURT ARCHIVE
Delhi High Court judgments, 2025
10,549 judgments · page 521 of 528
High Courts20 Jan 2025Disposed Of
Parents Teacher Association Of Pp International School Through Ms. Harpreet Kaur Vs Delhi Development Authority & Anr
Delhi High Court · (2025) 01 DEL CK 1712
High Courts20 Jan 2025Disposed Of
Mayank Gaur And Anr Vs Maharaj Malik & Ors
Delhi High Court · (2025) 01 DEL CK 1711
High Courts20 Jan 2025Disposed Of
United India Insurance Co Ltd Vs Kusum Devi & Ors
Delhi High Court · (2025) 01 DEL CK 1710
Motor Vehicles Act, 1973 - Section 173Code of Civil Procedure, 1908 - Order 41 Rule 22
High Courts20 Jan 2025Disposed Of
Reliance General Insurance Co Ltd Vs Nand Kumar & Ors
Delhi High Court · (2025) 01 DEL CK 1709
Motor Vehicles Act, 1973 - Section 173Indian Penal Code, 1860 - Section 279, 338
High Courts20 Jan 2025Dismissed
General Manager, Northern Railways Vs Mrs Harleen Kaur
Delhi High Court · (2025) 01 DEL CK 1707
Constitution of India, 1950 - Article 227Limitation Act, 1963 - Section 5Consumer Protection Act, 1986 - Section 15
High Courts20 Jan 2025Dismissed
Sh. Rajendra Kumar Vs Mamta Tanwar
Delhi High Court · (2025) 01 DEL CK 1706
Code of Civil Procedure, 1908 - Order 37 Rule 3Negotiable Instruments Act, 1881 - Section 138
High Courts20 Jan 2025Dismissed
Vikrant Vats Vs Ajay Gahlot
Delhi High Court · (2025) 01 DEL CK 1705
Code of Civil Procedure, 1908 - Order 37
High Courts20 Jan 2025Disposed Of
Neeraj Saran Srivastava & Anr Vs Loudon Owen & Ors
Delhi High Court · (2025) 01 DEL CK 1704
Code of Civil Procedure, 1908 - Order 6 Rule 14, Order 6 Rule 15Arbitration and Conciliation Act, 1996 - Section 34
High Courts20 Jan 2025Dismissed
Broad Peak Investment Holdings Ltd. And Anr Vs Broad Peak Capital Advisors Llp And Anr
Delhi High Court · (2025) 01 DEL CK 1702
Code of Civil Procedure, 1908 - Order 39 Rule 1,Order 39 Rule 2Trade Marks Act, 1999 - Section 11(1), 12, 27(2), 28(3)
High Courts17 Jan 2025
Joginder Singh @ Joginder Rana Vs National Investigation Agency
Delhi High Court · 2024 INSC 534
National Investigation Agency Act, 2008-Section 21Indian Penal Code, 1860-Section 120, 120B, 174A, 307Unlawful Activities (Prevention) Act, 1967-Section 17, 18, 18B, 43D, 43D(5), Chapter IV, Chapter V, Chapter VI
High Courts17 Jan 2025
DCM Shriram Limited Vs Mr Amreek Singh Chawla & Ors.
Delhi High Court · (2025) 01 DEL CK 2052
Code of Civil Procedure, 1908-Order XXXIX Rule 4, Section 151, XI, XI Rule 1, XI Rule 12, XXXVII Rule 1 and 2Commercial Courts Act, 2015
High Courts17 Jan 2025
Jehangir D. Mehta Vs Investor Education And Protection Fund Authority & Ors.
Delhi High Court · (2025) 01 DEL CK 1969
High Courts17 Jan 2025
Mukesh Kumar Sharma Vs The President Of Shahdra Bar Association & Ors.
Delhi High Court · (2025) 01 DEL CK 1972
Advocate Act 1961Constitution of India-Part III
High Courts17 Jan 2025
Avinash Singh Jawa Vs Rohit Kapoor
Delhi High Court · (2025) 01 DEL CK 1975
Code of Civil Procedure, 1908-Section 115, Order XXI Rules 27 and 40
High Courts17 Jan 2025
Avinash Singh Jawa Vs Shekhar Khanna
Delhi High Court · (2025) 01 DEL CK 1977
Code of Civil Procedure, 1908-Section 115, Order XXI Rules 27 and 40
High Courts17 Jan 2025Disposed Of
Kamal Envirotech Pvt. Ltd Vs Commissioner Of Gst And Anr
Delhi High Court · (2025) 01 DEL CK 1676
Constitution of India, 1950 - Article 14Code of Criminal Procedure, 1973 - Section 320(9)Central Goods & Services Tax Act, 2017 - Section 122, 122(1), 122(1A), 122(1)(xiv), 123, 124, 125, 126, 126(1), 126(2), 129, 129(1)
High Courts17 Jan 2025Allowed
Neeraj Sharma Vs Staff Selection Commission And Ors
Delhi High Court · (2025) 01 DEL CK 1701
High Courts17 Jan 2025Allowed
Union Of India & Ors Vs Ravi Prakash
Delhi High Court · (2025) 01 DEL CK 1700
High Courts17 Jan 2025Allowed
Guddi & Ors Vs Mohan Sharma & Ors (Iffco Tokio General Insurance Co Ltd)
Delhi High Court · (2025) 01 DEL CK 1699
Motor Vehicles Act, 1973 - Section 140, 166, 173