High Courts22 Jan 2025Disposed Of
Nivin Vs State Nct Of Delhi & Anr. & Ors
Delhi High Court · (2025) 01 DEL CK 1731
COURT ARCHIVE
Delhi High Court judgments, 2025
10,549 judgments · page 519 of 528
High Courts22 Jan 2025Dismissed
S.C. Gupta Vs D.D.A. & Ors
Delhi High Court · (2025) 01 DEL CK 1730
Code of Civil Procedure, 1908 - Section 151
High Courts22 Jan 2025Dismissed
Rajneesh Vs State N.C.T. Of Delhi
Delhi High Court · (2025) 01 DEL CK 1726
Code of Criminal Procedure, 1973 - Section 164, 313, 428Indian Penal Code, 1860 - Section 328, 363, 366, 376
High Courts22 Jan 2025Dismissed
Cholamandalam Ms General Insurance Co. Ltd Vs Usha Gupta And Ors
Delhi High Court · (2025) 01 DEL CK 1720
Motor Vehicles Act, 1973 - Section 173Indian Penal Code, 1860 - Section 279, 304A
High Courts22 Jan 2025Disposed Of
Kuldeep Singh Sengar Vs Central Bureau Of Investigation
Delhi High Court · (2025) 01 DEL CK 1719
High Courts22 Jan 2025Disposed Of
Zakir Hussain Vs State Govt. Of Nct Of Delhi
Delhi High Court · (2025) 01 DEL CK 1718
Constitution of India, 1950 - Article 21Code of Criminal Procedure, 1973 - Section 100, 100(4), 436A, 439Indian Penal Code, 1860 - Section 34, 294, 323, 330, 342, 354, 506B, 509
High Courts22 Jan 2025Disposed Of
Sanjay Vs State Nct Of Delhi
Delhi High Court · (2025) 01 DEL CK 1717
Constitution of India, 1950 - Article 21Code of Criminal Procedure, 1973 - Section 100, 100(4), 439Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 21, 37, 41, 42, 43, 50, 50(5), 51, 52A, 52A(2), 52A(3), 52A(4), 53(1)
High Courts21 Jan 2025
Walnut Pictures & Ors. Vs Rajyesh Patni
Delhi High Court · (2025) 01 DEL CK 2094
Constitution of India-Article 227CPC-Order VIII Rule 1Commercial Courts Act, 2015
High Courts21 Jan 2025Dismissed
Next Generation Business Powers Systems Ltd Vs Telecommunication Consultants India Ltd
Delhi High Court · (2025) 01 DEL CK 2069
Arbitration and Conciliation Act, 1996-Section 37(1)(c), 37, 34, 34(2), 34(2-A), 28(1)(a), 28(3)
High Courts21 Jan 2025
Dr Pritam Gupta & Anr. Vs Smt Shanti Devi
Delhi High Court · (2025) 01 DEL CK 2083
High Courts21 Jan 2025
Kailash Ram Gupta Vs Sh Manoj
Delhi High Court · (2025) 01 DEL CK 2088
Delhi Rent Control Act, 1958-Section 25-B(8), 14(1)(e)
High Courts21 Jan 2025
Shlok Bhardwaj Vs Delhi Development Authority (DDA)
Delhi High Court · (2025) 01 DEL CK 1950
High Courts21 Jan 2025
Resident S Welfare Association B 1 Vasant Kunj Vs Delhi Development Authority & Ors.
Delhi High Court · (2025) 01 DEL CK 1953
High Courts21 Jan 2025Allowed
Yogesh Gupta Vs Central Bureau Of Investigation Through Its Principle Officer
Delhi High Court · (2025) 01 DEL CK 1735
Constitution of India, 1950 - Article 226Code of Criminal Procedure, 1973 - Section 155(2), 156(1), 161, 482Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528
High Courts21 Jan 2025Disposed Of
Om Prakash LakhinaVs UOI & Ors
Delhi High Court · (2025) 01 DEL CK 1734
Constitution of India, 1950 - Article 12, 226
High Courts21 Jan 2025Dismissed
Principal Commissioner Of Income Tax 1, New Delhi Vs DCM Shriram Ltd
Delhi High Court · (2025) 01 DEL CK 1722
Income Tax Act, 1961 - Section 80I, 80IA, 80IA(1), 80IA(8), 92, 92, 92A, 92B, 92C, 92D, 92E, 92F, 92BA, 115JB, 133(6), 260AIncome Tax Rules, 1962 - Section 10B
High Courts21 Jan 2025Disposed Of
M/s Om Gems And Jewellery Vs Deputy Commissioner Of Customs (Import) Air Cargo Complex Nscbi Airport & Ors
Delhi High Court · (2025) 01 DEL CK 1721
Customs Act, 1962 - Section 18(3)
High Courts21 Jan 2025Allowed
Jagdish Sharma Vs Navtej Singh And Others
Delhi High Court · (2025) 01 DEL CK 1715
Motor Vehicles Act, 1973 - Section 140, 166, 173Indian Penal Code, 1860 - Section 279, 304A, 337, 338
High Courts21 Jan 2025Disposed Of
Walnut Pictures And Ors Vs Rajyesh Patni
Delhi High Court · (2025) 01 DEL CK 1714
Constitution of India, 1950 - Article 227Code of Civil Procedure, 1908 - Order 8 Rule 1Limitation Act, 1963 - Section 5