COURT ARCHIVE

Delhi High Court judgments, 2025

10,549 judgments · page 518 of 528

High Courts23 Jan 2025Disposed Of

Cholamandalam Ms General Insurance Co Ltd & Ors Vs Deepika Talwar & Ors

Delhi High Court · (2025) 01 DEL CK 1766

Limitation Act, 1963 - Section 5Motor Vehicles Act, 1988 - Section 173Indian Penal Code, 1860 - Section 279, 304A

High Courts23 Jan 2025Dismissed

Vishvanath Agarwal Vs Election Commission Of India And Ors

Delhi High Court · (2025) 01 DEL CK 1765

Constitution of India, 1950 - Article 226, 227, 327, 328, 329(b)Representation of People Act, 1951 - Section 80, 81, 100, 100(1)(c), 100(1)(d)(iv) 105, 107(1), 170

High Courts23 Jan 2025Dismissed

Lalit Vs State (Nct Of Delhi)

Delhi High Court · (2025) 01 DEL CK 1764

Code of Criminal Procedure, 1973 - Section 482Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 67

High Courts23 Jan 2025Dismissed

Bimal Roy Gambhir Vs Dilip Gambhir & Others

Delhi High Court · (2025) 01 DEL CK 1763

Limitation Act, 1963 - Article 113Transfer of Property Act 1882 - Section 122, 123Delhi Development Act, 1957 - Section 12

High Courts23 Jan 2025Dismissed

Ms Pooja Anand Vs Basic Chemicals Cosmetics And Dyes Export Promotion Council (Chemexcil) & Anr

Delhi High Court · (2025) 01 DEL CK 1761

Constitution of India, 1950 - Article 12, 226

High Courts23 Jan 2025Dismissed

Sh. Prasadi Lal Vs Presiding Officer, Labour Court New Delhi And Anr

Delhi High Court · (2025) 01 DEL CK 1740

Constitution of India, 1950 - Article 136, 226, 227

High Courts23 Jan 2025Disposed Of

Dalip Singh Vs State Of Nct Of Delhi

Delhi High Court · (2025) 01 DEL CK 1729

Constitution of India, 1950 - Article 226Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 34, 120B, 302, 307, 392

High Courts23 Jan 2025Allowed

Sri Ram Gupta Vs Lalit Kumar And Ors

Delhi High Court · (2025) 01 DEL CK 1725

Constitution of India, 1950 - Article 227Code of Civil Procedure, 1908 - Order 1 Rule 10Delhi Rent Control Act, 1995 - Section 14(1)(e), 25B, 38

High Courts22 Jan 2025

Shri Ravi Arora Vs Shri Vijay Shanker

Delhi High Court · (2025) 01 DEL CK 2060

Slums Area (Improvement and Clearance) Act, 1956Delhi Rent Control Act, 1958-Section 14(1)(e), 25-B(8)

High Courts22 Jan 2025

Sadbhav Engineering Ltd. Vs Micro And Small Enterprises Facilitation Council, New Delhi & Ors.

Delhi High Court · (2025) 01 DEL CK 2061

Letters Patent Act, 1866-Clause XCompanies Act, 1956Micro, Small and Medium Enterprises Development Act, 2006-Section 18(1), 18(3)

High Courts22 Jan 2025

Rajeev Electricals Vs Govt Of Nct Of Delhi & Ors.

Delhi High Court · (2025) 01 DEL CK 2062

Constitution of India-Article 226

High Courts22 Jan 2025

Abdul Sattar & Anr. Vs Maslah Uddin

Delhi High Court · (2025) 01 DEL CK 2075

Delhi Rent Control Act, 1958-Section 14(1)(e), 25-B(8)

High Courts22 Jan 2025

S.C. Gupta Vs D.D.A. & Ors.

Delhi High Court · (2025) 01 DEL CK 2086

CPC-Section 151

High Courts22 Jan 2025

Satvinder Singh Vs New Delhi Municipal Council & Ors.

Delhi High Court · (2025) 01 DEL CK 2030

Public Premises (Eviction of Unauthorised Occupants) Act, 1971-Section 15

High Courts22 Jan 2025

Shri Kesar Dass Arora & Anr. Vs Shri Vijay Shanker

Delhi High Court · (2025) 01 DEL CK 2031

Slums Area (Improvement and Clearance) Act, 1956Delhi Rent Control Act, 1958-Section 14(1)(e), 25-B(8), sub-section (5)

High Courts22 Jan 2025

Shri Kesar Dass Arora Vs Shri Vijay Shanker & Ors.

Delhi High Court · (2025) 01 DEL CK 2033

Delhi Rent Control Act, 1958-Section 14(1)(e), 25-B(8), sub-section (5)Slums Area (Improvement and Clearance) Act, 1956

High Courts22 Jan 2025Dismissed

Shri Kesar Dass Arora Vs Shri Vijay Shanker & Ors

Delhi High Court · (2025) 01 DEL CK 1733

Delhi Rent Control Act, 1995 - Section 14(1)(e), 25B(8)

High Courts22 Jan 2025Dismissed

M/s Skytech Construction Ltd Vs Ashok Kumar Sharma

Delhi High Court · (2025) 01 DEL CK 1732

Constitution of India, 1950 - Article 227Code of Civil Procedure, 1908 - Order 9 Rule 7, Order 9 Rule 13, Order 17 Rule 2

High Courts22 Jan 2025Dismissed

Shri Ravi Arora Vs Shri Vijay Shanker

Delhi High Court · (2025) 01 DEL CK 1738

Delhi Rent Control Act, 1995 - Section 14(1)(e), 25B(8)

High Courts22 Jan 2025Dismissed

Jyoti Alias Kittu Vs State Govt. Of Nct Of Delhi

Delhi High Court · (2025) 01 DEL CK 1739

Bharatiya Nyaya Sanhita, 2023 - Section 110, 351Code of Criminal Procedure, 1973 - Section 161Indian Penal Code, 1860 - Section 376