High Courts07 Jan 2025Disposed Of
Smt. Tabassum & Ors Vs Amna Begum & Ors
Delhi High Court · (2025) 01 DEL CK 1747
Code of Civil Procedure, 1908 - Order 39 Rule 1, Order 39 Rule 2Protection of Women from Domestic Violence Act, 2005 - Section 17, 18Delhi Maintenance and Welfare of Parents and Senior Citizens Rules, (Amendment) Rules, 2016 - Rule 22(3), 22(4)
