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Delhi High Court judgments, 2025

10,549 judgments · page 527 of 528

High Courts08 Jan 2025

Novartis AG & Anr. Vs Natco Pharma Limited

Delhi High Court · (2025) 01 DEL CK 2051

Code of Civil Procedure, 1908-Order VIII Rule 9, VIII Rule 1, XXXIX Rule 4, XXXIX Rules 1 and 2, VI Rule 17, XI Rule 1 (12)Commercial Courts Act, 2015Patents Act, 1970-Section 15, 11-A, 12, 13, 64
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High Courts08 Jan 2025

Aaone Developers Pvt Ltd Vs Sabita Jha & Anr.

Delhi High Court · (2025) 01 DEL CK 1983

Code of Civil Procedure, 1908-Order XXXIX Rules 1 and 2, VII Rule 11 (also printed as Order 7 Rule 11), Section 80(2)Commercial Courts Act, 2015-Section 12-A, 12A, 12A(1)Legal Services Authorities Act, 1987
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High Courts07 Jan 2025

Rehau Polymers Pvt Ltd Vs Mantralaya Impex Pvt Ltd & Ors

Delhi High Court · (2025) 01 DEL CK 2065

Code of Civil Procedure, 1908-Order VII Rule 11, VII Rule 11(a), VII Rule 11(d), XXXVII, X Rules 1 and 2, XII Rule 6, XXIII Rule 1(3), XXIII Rule 1(3)(a), XXIII Rule 1 and 2, XXIII Rule 3, II Rule 2, II Rule 2(2), 6 Rule 17, 23 Rule 1, Section 80, 151Constitution of India-Article 361(4)
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High Courts07 Jan 2025

Manisha Gupta Vs Rajinder Kumar & Ors.

Delhi High Court · 2024 INSC 859

Commercial Courts Act, 2015-Section 2(1)(c)(xv), 2(1)(c), 2(1)(i), 2(1)(c)(xviii), 6, 7, 12, 12(1), 12A, 12A(1)Code of Civil Procedure, 1908-Explanation II of Section 34, Section 151, Order XXXIX Rule 1 and 2, VII Rule 11, VII Rule 1Indian Partnership Act, 1932-Sections 50 and 53
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High Courts07 Jan 2025Disposed Of

Atul Punj Vs Union Of India & Ors

Delhi High Court · (2025) 01 DEL CK 1749

Constitution of India, 1950 - Article 20(3), 21Code of Civil Procedure, 1908 - Section 11Insolvency Bankruptcy Code, 2016 - Section 7
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