High Courts17 Jan 2025Disposed Of
Parikshit Grewal & Ors Vs Uion Of India & Ors
Delhi High Court · (2025) 01 DEL CK 1698
COURT ARCHIVE
Delhi High Court judgments, 2025
10,549 judgments · page 522 of 528
High Courts17 Jan 2025Dismissed
Union Of India And Ors Vs Subhash Kumar Ghosh And Ors
Delhi High Court · (2025) 01 DEL CK 1697
High Courts17 Jan 2025Dismissed
Yogesh Kumar Saxena & Ors Vs Union Of India & Ors
Delhi High Court · (2025) 01 DEL CK 1696
High Courts17 Jan 2025Allowed
Grid Solutions Oy (Ltd) Vs Assistant Commissioner Of Income Tax International Taxation & Anr
Delhi High Court · (2025) 01 DEL CK 1691
Income Tax Act, 1961 - Section 44BB, 66(2), 133A(2A), 139, 142(1), 143(3), 147, 147A, 148
High Courts17 Jan 2025Allowed
Seema Jamwal Vs Union Of India And Ors
Delhi High Court · (2025) 01 DEL CK 1681
Constitution of India, 1950 - Article 226
High Courts17 Jan 2025Dismissed
Avinash Singh Jawa Vs Rohit Kapoor
Delhi High Court · (2025) 01 DEL CK 1680
Code of Civil Procedure, 1908 - Section 115, Order 21 Rule 27, Order 21 Rules 40
High Courts16 Jan 2025
Union Of India & Anr. Vs Sangeeta Wahi & Ors
Delhi High Court · (2025) 01 DEL CK 2064
Letters Patent Act, 1866-Clause XConstitution of India-Article 12, 14
High Courts16 Jan 2025
M/S Hemogenomics Pvt Ltd Vs Union Of India & Anr.
Delhi High Court · (2025) 01 DEL CK 2068
Constitution of India-Article 226Medical Devices Rules, 2017General Financial Rules, 2017-Rule 144 (xi)
High Courts16 Jan 2025
Mal Chand Ajit Kumar Vs Poonam Jain
Delhi High Court · (2025) 01 DEL CK 1957
Delhi Rent Control Act, 1958-Section 14(1)(e), 19, 19(1), 19(2), 14A, 14B, 14C, 14D, 21, 25-B, 25-B(8)
High Courts16 Jan 2025
Sh Sri Chand Yadav & Ors. Vs Ajay Kumar Sharma
Delhi High Court · (2025) 01 DEL CK 1978
High Courts16 Jan 2025
Madan Lal Bhatia (Since Deceased) Through Lrs & Anr. Vs Poonam Jain
Delhi High Court · (2025) 01 DEL CK 1982
Delhi Rent Control Act, 1958-Section 14(1)(e), 19, 19(1), 19(2), 25-B, proviso to Section 25-B(8)
High Courts16 Jan 2025
Kanta Rani & Anr. Vs Poonam Jain
Delhi High Court · (2025) 01 DEL CK 1988
Delhi Rent Control Act, 1958-Section 14(1)(e), 19, 19(1), 19(2), 25-B, 25-B(8)
High Courts16 Jan 2025
Kundan Lal (Since Deceased) Through Lrs. & Ors. Vs Poonam Jain
Delhi High Court · (2025) 01 DEL CK 2006
Delhi Rent Control Act, 1958-Section 14(1)(e), 19, 19(1), 19(2), 25-B, 25-B(8)
High Courts16 Jan 2025
Om Prakash & Ors. Vs Poonam Jain
Delhi High Court · (2025) 01 DEL CK 2009
Delhi Rent Control Act, 1958-Section 14(1)(e), 19, 19(1), 19(2), 14A, 14B, 14C, 14D and 21, 25-B, 25-B(5), 25-B(8)
High Courts16 Jan 2025
Om Prakash Since Deceased & Ors. Vs Poonam Jain
Delhi High Court · (2025) 01 DEL CK 2015
Delhi Rent Control Act, 1958-Section 14(1)(e), 14A, 14B, 14C, 14D, 19, 19(1), 19(2), 21, 25-B, 25-B(8)
High Courts16 Jan 2025
Tarzan (India) Chemical Industries Vs O.P Jindal
Delhi High Court · (2025) 01 DEL CK 2018
High Courts16 Jan 2025
M/S Voestalpine Schienen Gmbh Vs Delhi Metro Rail Corporation Ltd. & Anr.
Delhi High Court · (2025) 01 DEL CK 2022
High Courts16 Jan 2025Disposed Of
Ujjair Ahmad @ Ozair Ahmed Vs National Investigation Agency
Delhi High Court · (2025) 01 DEL CK 1677
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528National Investigation Agency, 2008 - Section 21(4)Unlawful Activities (Prevention) Act, 1967 - Section 17, 18, 19, 38(2), 39(2), 40(2), 43(D)(5)
High Courts16 Jan 2025Dismissed
M/s Hemogenomics Pvt. Ltd Vs Union Of India & Anr
Delhi High Court · (2025) 01 DEL CK 1678
Constitution of India, 1950 - Article 226
High Courts16 Jan 2025Disposed Of
Tarzan (India) Chemical Industries Vs O.P Jindal
Delhi High Court · (2025) 01 DEL CK 1685