COURT ARCHIVE

Delhi High Court judgments, 2025

10,549 judgments · page 523 of 528

High Courts16 Jan 2025Dismissed

Kuldeep Singh Vs State Govt. Of Nct Of Delhi

Delhi High Court · (2025) 01 DEL CK 1684

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Code of Criminal Procedure, 1973 - Section 161, 439Indian Penal Code, 1860 - Section 34, 302, 304B, 498A

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High Courts16 Jan 2025Dismissed

Pr. Commissioner Of Income Tax 7, Delhi Vs Vedanta Ltd

Delhi High Court · (2025) 01 DEL CK 1683

Income Tax Act, 1961 - Section 92CA(3), 143(2), 147, 148, 154, 170, 171, 292B

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High Courts16 Jan 2025Dismissed

Union Of India & Anr Vs Sangeeta Wahi & Ors

Delhi High Court · (2025) 01 DEL CK 1682

Constitution of India, 1950 - Article 12, 14

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High Courts15 Jan 2025

Ritu Raj Jain & Ors. Vs Netaji Subhas University Of Technology & Anr.

Delhi High Court · (2025) 01 DEL CK 2103

Constitution of India-Article 226, 14, 21Societies Registration Act, 1860Central Civil Services (Pension) Rules, 1972

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High Courts15 Jan 2025

Rizwan Ahmed & Anr. Vs Subhasish Panda & Ors.

Delhi High Court · (2025) 01 DEL CK 2104

Contempt of Courts Act, 1971-Section 11, 12Constitution of India-Article 215, 226Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013-Section 24(2)

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High Courts15 Jan 2025

Malaria Research Centre Employees Welfare Association & Anr. Vs K.N. Desiraju, Secretary, Department Of Health & Family Welfare & Ors.

Delhi High Court · (2025) 01 DEL CK 2105

Contempt of Courts Act, 1971-Sections 2(B), 11, 12Constitution of India

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High Courts15 Jan 2025

Manish Dabas Vs Delhi Development Authority & Ors.

Delhi High Court · (2025) 01 DEL CK 2077

Letters Patent Act, 1866-Clause XDelhi Development Authority (Disposal and Developed Nazul Land) Rules, 1981-Rule 30Constitution of India-Article 14

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High Courts15 Jan 2025

Indian National Migrant Workers Union Vs Sunita Choudhary, Medical Superintendent & Ors.

Delhi High Court · (2025) 01 DEL CK 1971

Industrial Disputes Act, 1947-Section 33

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High Courts15 Jan 2025

Ranvir Singh (Now Deceased) Through His Legal Representative & Ors. Vs Union Of India & Anr.

Delhi High Court · (2025) 01 DEL CK 2021

Limitation Act-Section 3, 5Land Acquisition Act, 1894-Section 54, 4, 6, 18

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High Courts15 Jan 2025

Devender Kumar Gautam Vs UOI

Delhi High Court · (2025) 01 DEL CK 2027

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High Courts15 Jan 2025

Shaukat Ali Vs The Chief Wild Life Warden & Anr

Delhi High Court · (2025) 01 DEL CK 2032

Contempt of Courts Act, 1971-Section 10, 12Constitution of India-Article 226

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High Courts15 Jan 2025Disposed Of

Gajanan Khanwe Vs Union Of India & Ors

Delhi High Court · (2025) 01 DEL CK 1679

Constitution of India, 1950 - Article 226Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528

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High Courts15 Jan 2025Dismissed

The Pr. Commissioner Of Income Tax International Taxation 3 Vs Samsung Electronics Co. Ltd

Delhi High Court · (2025) 01 DEL CK 1695

Income Tax Act, 1961 - Section 147, 148

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High Courts15 Jan 2025Dismissed

Sumit Sangwan Vs Union Of India And Ors

Delhi High Court · (2025) 01 DEL CK 1690

Constitution of India, 1950 - Article 226Army Act, 1950 - Section 19Army Rules, 1954 - Rule 14

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High Courts15 Jan 2025Dismissed

Macleods Pharmaceuticals Ltd Vs The Controller Of Patents & Anr

Delhi High Court · (2025) 01 DEL CK 1671

Code of Civil Procedure, 1908 - Section 151, Order 7 Rule 11Indian Patent Act 1970 - Section 2(1)(t), 58(1), 64, 64(1), 71, 71(1), 104, 105, 106, 107, 114, 151(1), 151(2)

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High Courts15 Jan 2025Dismissed

Neeraj Sehrawat @ Neeraj Bawaniya Vs State Nct Of Delhi

Delhi High Court · (2025) 01 DEL CK 1670

Constitution of India, 1950 - Article 21Code of Criminal Procedure, 1973 - Section 436A, 437, 437(1)(i), 439Indian Penal Code, 1860 - Section 34, 120B, 186, 302, 307, 332, 353, 387, 506

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High Courts14 Jan 2025