High Courts13 Feb 2025Disposed Of
Bir Singh Vs Municipal Corporation Of Delhi & Ors
Delhi High Court · (2025) 02 DEL CK 1117
COURT ARCHIVE
Delhi High Court judgments, 2025
10,549 judgments · page 503 of 528
High Courts13 Feb 2025Disposed Of
Sh. Subhash Chand Vs Smt. Maya & Ors
Delhi High Court · (2025) 02 DEL CK 1116
Code of Criminal Procedure, 1973 - Section 125, 397, 401, 482Protection of Women from Domestic Violence Act, 2005 - Section 12
High Courts13 Feb 2025Dismissed
EX CT/WC Pardeshi Jitendra Singh Of 179 BN Vs Union Of India & Anr
Delhi High Court · (2025) 02 DEL CK 1115
Constitution of India, 1950 - Article 226, 227Central Reserve Police Force Act, 1949 - Section 11(1)Central Reserve Police Force Rules, 1955 - Rule 27, 29, 30
High Courts13 Feb 2025Disposed Of
Ujjawal Sharma Vs Govt Of Nct Of Delhi
Delhi High Court · (2025) 02 DEL CK 1114
Bhartiya Nagarik Surkasha Sanhita, 2023 - Section 94, 483, 528Code of Criminal Procedure, 1973 - Section 439Bharatiya Nyaya Sanhita, 2023 - Section 105, 106, 125(A), 281
High Courts12 Feb 2025Disposed Of
Deepali Aggarwal Vs Municipal Corporation Of Delhi & Ors
Delhi High Court · (2025) 02 DEL CK 1112
High Courts12 Feb 2025Disposed Of
Sh. Tara Chand Vs Chairman , Delhi Development Authority And Another
Delhi High Court · (2025) 02 DEL CK 1111
High Courts12 Feb 2025Disposed Of
Amardeep Singh Vs State (Gnct Of Delhi) And Anr
Delhi High Court · (2025) 02 DEL CK 1110
Bhartiya Nagarik Surkasha Sanhita, 2023 - Section 483Code of Criminal Procedure, 1973 - Section 164, 313Indian Penal Code, 1860 - Section 313, 376
High Courts12 Feb 2025Disposed Of
Rajiv Sharma Vs Commissioner Municipal Corporation Of Delhi And Ors
Delhi High Court · (2025) 02 DEL CK 1109
High Courts12 Feb 2025Disposed Of
Kan Damian Kouassi Vs State Of Nct Of Delhi
Delhi High Court · (2025) 02 DEL CK 1108
Constitution of India, 1950 - Article 21Bhartiya Nagarik Surkasha Sanhita, 2023 - Section 483Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 8, 22, 37, 50, 52(2)(A)
High Courts11 Feb 2025Disposed Of
Rashid Proprietor Of Ms Enterprises Vs Union Of India And Ors
Delhi High Court · (2025) 02 DEL CK 1103
Constitution of India, 1950 - Article 226
High Courts11 Feb 2025Dismissed
Inder Mohan Nagpal Vs Govt Of Nct & Ors
Delhi High Court · (2025) 02 DEL CK 1107
Constitution of India, 1950 - Article 226
High Courts11 Feb 2025Dismissed
Maan Singh Vs Union Of India And Ors
Delhi High Court · (2025) 02 DEL CK 1105
Constitution of India, 1950 - Article 226Central Industrial Security Force Rules, 2001 - Rule 25, 25(1), 25(2), 26, 26(4)
High Courts11 Feb 2025Dismissed
Jai Prakash Vs Director General Central Industry Security Force & Ors
Delhi High Court · (2025) 02 DEL CK 1104
Constitution of India, 1950 - Article 226Central Industrial Security Force Rules, 2001 - Rule 36Central Civil Services (Pension) Rules, 1972 - Rule 40
High Courts11 Feb 2025Dismissed
Strix Ltd Vs Maharaja Appliances Limited
Delhi High Court · (2025) 02 DEL CK 1098
Code of Civil Procedure, 1908 - Section 151, Order 8 Rule 5(2), Order 9 Rule 6(1)(a), Order 9 Rule 7, Order 9 Rule 13, Order 17 Rule 2, Order 17 Rule 3, Order 18 Rule 17, Order 39 Rules 1, Order 39 Rules 2Commercial Courts Act, 2015 - Section 13(1A)Limitation Act, 1963 - Section 5
High Courts11 Feb 2025Disposed Of
Originet Technologies Ltd & Ors Vs Technology Development Board
Delhi High Court · (2025) 02 DEL CK 1121
Arbitration and Conciliation Act, 1996 - Section 8, 11, 11(6), 11(6A), 12Limitation Act, 1963 - Article 137Technology Development Board Rules, 1996 - Rule 19(11), 19(13), 19(15)
High Courts11 Feb 2025Disposed Of
Smt Devi Alias Devi Bai Vs Delhi Development Authority
Delhi High Court · (2025) 02 DEL CK 1102
High Courts11 Feb 2025Disposed Of
Anita Vs Jatinder Kumar
Delhi High Court · (2025) 02 DEL CK 1101
Guardian & Wards Act, 1890 - Section 7, 12, 25
High Courts11 Feb 2025Dismissed
Joney Vs Hemant Verma
Delhi High Court · (2025) 02 DEL CK 1100
Code of Civil Procedure, 1908 - Order 37, Order 37 Rule 4
High Courts11 Feb 2025Dismissed
Bhadra International India Pvt Ltd And Ors Vs Airports Authority Of India
Delhi High Court · (2025) 02 DEL CK 1099
Contract Act, 1872 - Section 9Arbitration and Conciliation Act, 1996 - Section 8(ii), 11, 11(6), 12, 12(5), 17, 18, 21, 34
High Courts11 Feb 2025Dismissed
Rojalini Parida Vs University Of Delhi Through Its Vice Chancellor & Ors
Delhi High Court · (2025) 02 DEL CK 1097
Constitution of India, 1950 - Article 226Bar Council of India Rules, 1975 - Rule 2(xxiii), 10