COURT ARCHIVE

Delhi High Court judgments, 2025

10,549 judgments · page 505 of 528

High Courts06 Feb 2025Disposed Of

Mrs. Ansari Asmabanu Imdadali Vs State Of Nct Of Delhi

Delhi High Court · (2025) 02 DEL CK 1079

Bhartiya Nagarik Suraksha Sanhita, 2023 - Section 480, 483Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 20, 29, 37, 42, 50, 52A

High Courts06 Feb 2025Dismissed

Dr. Rashmi Saluja Vs Religare Enterprises Limited

Delhi High Court · (2025) 02 DEL CK 1078

Code of Civil Procedure, 1908 - Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1Reserve Bank of India Act, 1934 - Section 45Companies Act, 2013 - Section 100, 152, 196

High Courts06 Feb 2025Dismissed

Dr. Aadhar Khera Vs State (Govt. Of Nct Of Delhi

Delhi High Court · (2025) 02 DEL CK 1077

Code of Criminal Procedure, 1973 - Section 41A, 82, 91, 161, 437, 438Indian Penal Code, 1860 - Section 120B, 408, 420, 467, 468, 471

High Courts04 Feb 2025

Johnson & Johnson Pte. Ltd. Vs Mr. Abbireddi Satish Kumar & Ors.

Delhi High Court · (2025) 02 DEL CK 1587

Code of Civil Procedure, 1908-Order VII Rule 11, VII Rule 10, Section 151, 20(c)Trade Marks Act, 1999-Section 134(1), 27, 29, 2(2)(c), 28, 56

High Courts04 Feb 2025

Dr. Jairam & Anr. Vs State (NCT Of Delhi)

Delhi High Court · (2025) 02 DEL CK 1585

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Code of Criminal Procedure, 1973-Section 482Indian Penal Code, 1860-Sections 405, 406, 34, 498-A, 312, 313, 323, 504, 506

High Courts04 Feb 2025

Yasin @ Gilli Vs The State Of NCT Delhi (Through SHO Subzi Mandi)

Delhi High Court · (2025) 02 DEL CK 1594

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Indian Penal Code, 1860-Sections 302, 201, 120B, 34Cr.P.C.-Sections 161, 164

High Courts04 Feb 2025

Akhileshwar Kumar Vs State Nct Of Delhi

Delhi High Court · (2025) 02 DEL CK 1592

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482, 528Bharatiya Nyaya Sanhita, 2023-Section 319(2), 318(4), 61(2)

High Courts04 Feb 2025

Chand Behari (Deceased) Thr Lrs Vs Union Of India & Anr

Delhi High Court · (2025) 02 DEL CK 1590

Land Acquisition Act, 1894-Section 4, 6, 17, 18, 19, 54

High Courts04 Feb 2025

Surjeet Singh Bindra Vs M/s Prabhdit Associates Pvt Ltd

Delhi High Court · (2025) 02 DEL CK 1588

High Courts04 Feb 2025

M/S K D R Pvt Ltd Vs M/S Prabhdit Associates Pvt Ltd

Delhi High Court · (2025) 02 DEL CK 1612

High Courts04 Feb 2025

Krishan Lal Marwah Vs Sharvan Kumar Marwah & Ors.

Delhi High Court · (2025) 02 DEL CK 1635

Delhi Rent Control Act, 1958-Section 14(1)(e), 14(7), 25B, 25-B(8)C.P.C-Order 23 Rule (1) & (3)

High Courts04 Feb 2025

M/S Ramjas Foundation Vs Babbal Bhatia

Delhi High Court · (2025) 02 DEL CK 1634

High Courts04 Feb 2025

Satpal Khurana Vs Beerwati

Delhi High Court · (2025) 02 DEL CK 1633

Delhi Rent Control Act, 1958-Section 25-B(8), 25-B(5)

High Courts04 Feb 2025

Ashok Kumar Chopra Vs Hotel Zodiac Pvt. Ltd.

Delhi High Court · (2025) 02 DEL CK 1632

High Courts04 Feb 2025

Satya Narain Gupta Vs Anil Kumar Bansal

Delhi High Court · (2025) 02 DEL CK 1631

DRC Act-Section 25-B(8), sub-section (5)

High Courts04 Feb 2025

Shri Deepak Rathi & Anr. Vs Shri Shubham Jain

Delhi High Court · (2025) 02 DEL CK 1719

High Courts04 Feb 2025

Sushil Sagar Vs M/s Prabhdit Associates Pvt Ltd

Delhi High Court · (2025) 02 DEL CK 1720

High Courts04 Feb 2025

Nami Chand Jain Vs Arun Grover & Anr

Delhi High Court · (2025) 02 DEL CK 1721

High Courts04 Feb 2025

Pr. Commissioner Of Income Tax -7 Vs Urban Land Management Pvt Ltd

Delhi High Court · (2025) 02 DEL CK 1560

Income Tax Act, 1961-Section 260A, 14AFinance Act 2022

High Courts04 Feb 2025

Jagdish Yadav Vs New Delhi Municipal Council

Delhi High Court · (2025) 02 DEL CK 1556

Letters Patent Act, 1866-Clause X