High Courts17 Feb 2025Dismissed
Tulsi Ram Vs State & Ors
Delhi High Court · (2025) 02 DEL CK 1129
Code of Criminal Procedure, 1973 - Section 154(3), 156(3), 200, 202, 482
COURT ARCHIVE
Delhi High Court judgments, 2025
10,549 judgments · page 502 of 528
High Courts17 Feb 2025Disposed Of
Gautam Saluja Vs Jitender Kumar Sethi & Anr
Delhi High Court · (2025) 02 DEL CK 1128
Code of Civil Procedure, 1908 - Section 115, Order 7 Rule 11, Order 9 Rule 13Code of Criminal Procedure, 1973 - Section 156(3)Indian Penal Code, 1860 - Section 34, 406, 420
High Courts17 Feb 2025Dismissed
Shobhin Bali Vs Registrar General Delhi High Court
Delhi High Court · (2025) 02 DEL CK 1127
Constitution of India, 1950 - Article 226Contract Act, 1872 - Section 20Specific Relief Act, 1963 - Section 41(b)
High Courts17 Feb 2025Allowed
SFDC Ireland Limited Vs Commissioner Of Income Tax & Another
Delhi High Court · (2025) 02 DEL CK 1126
Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 192, 193, 194, 194C, 194F, 194EE, 194LB, 194LC, 194LD, 195, 195(1), 195(2), 197, 197(1), 199, 237Income Tax Rules, 1962 - Rule 28AA
High Courts17 Feb 2025Allowed
Havells India Limited Vs Cab Rio Industries, & Ors
Delhi High Court · (2025) 02 DEL CK 1125
Code of Civil Procedure, 1908 - Order 39 Rule 1, Order 39 Rule 2Trade Marks Act, 1999 - Section 27(2), 28(3)
High Courts14 Feb 2025Disposed Of
Gor Sharian Vs Commissioner Of Customs
Delhi High Court · (2025) 02 DEL CK 1139
Constitution of India, 1950 - Article 226Customs Act, 1962 - Section 112, 114A, 125
High Courts14 Feb 2025Dismissed
Sonu Kumar Vs Union Of India And Ors
Delhi High Court · (2025) 02 DEL CK 1138
High Courts14 Feb 2025Dismissed
Md Aram Vs State Of Nct Of Delhi & Ors
Delhi High Court · (2025) 02 DEL CK 1137
High Courts14 Feb 2025Allowed
Naresh Kumar And Ors Vs Union Of India And Ors
Delhi High Court · (2025) 02 DEL CK 1136
Constitution of India, 1950 - Article 14, 16
High Courts14 Feb 2025Dismissed
Deepanshu @ Fun Vs State (Govt Of Nct, Delhi) & Anr
Delhi High Court · (2025) 02 DEL CK 1135
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Code of Criminal Procedure, 1973 - Section 161Indian Penal Code, 1860 - Section 120B, 302, 307
High Courts14 Feb 2025Disposed Of
Dr. Ashish Prasad Vs Satender Khari & Anr
Delhi High Court · (2025) 02 DEL CK 1134
High Courts14 Feb 2025Disposed Of
Nira Garg Vs Om Prakash Grover
Delhi High Court · (2025) 02 DEL CK 1133
Delhi Rent Control Act, 1958 - Section 25B(8)Limitation Act, 1963 - Article 137, 181
High Courts14 Feb 2025Disposed Of
Nira Garg Vs Subhash Kumar Grover
Delhi High Court · (2025) 02 DEL CK 1132
Delhi Rent Control Act, 1958 - Section 25B(8)Limitation Act, 1963 - Article 137, 181
High Courts14 Feb 2025Dismissed
Shagun Bagai And Anr Vs Veena Luthra And Ors
Delhi High Court · (2025) 02 DEL CK 1119
Code of Civil Procedure, 1908 - Section 96, Order 12 Rule 6, Order 41
High Courts14 Feb 2025Dismissed
Jan Chetna Jagriti Avom Shaikshanik Vikas Manch & Ors Vs Sh Anand Raj Jhawar Sole Proprietor Of M/S Rr Agrotech
Delhi High Court · (2025) 02 DEL CK 1118
Code of Civil Procedure, 1908 - Section 96, Order 21Limitation Act, 1963 - Section 5
High Courts14 Feb 2025Allowed
Oriental Insurance Co Ltd Vs Khushanuma And Ors
Delhi High Court · (2025) 02 DEL CK 1113
Motor Vehicles Act, 1988 - Section 140, 166
High Courts14 Feb 2025Dismissed
Suvashish Roy @ Jessy Roy Vs Narcotics Control Bureau
Delhi High Court · (2025) 02 DEL CK 1124
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483, 528Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 8, 19, 20(b)(ii)(A), 21(b), 22(c), 23, 24, 27A, 29, 37, 37(1)(b), 42(1), 67, 52A, 54
High Courts14 Feb 2025Dismissed
Alok Vs State Govt. Of Nct Of Delhi
Delhi High Court · (2025) 02 DEL CK 1123
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Code of Criminal Procedure, 1973 - Section 164Bharatiya Nyaya Sanhita, 2023 - Section 64, 351(2)
High Courts14 Feb 2025Dismissed
Baljit Singh Vs Managing Director National Seeds Corporation Ltd. & Anr
Delhi High Court · (2025) 02 DEL CK 1122
Constitution of India, 1950 - Article 226
High Courts14 Feb 2025Dismissed
Darshana Bhola & Ors Vs Smt. Poonam Saxena
Delhi High Court · (2025) 02 DEL CK 1120
Delhi Rent Control Act, 1958 - Section 3(c)