High Courts21 Feb 2025Dismissed
Balwan Singh And Ors Vs Govt. Of Nct Of Delhi And Anr
Delhi High Court · (2025) 02 DEL CK 1164
Constitution of India, 1950 - Article 14, 28ALand Acquisition Act, 1894 - Section 4, 6, 11, 18, 28A, 28A(1),28A(2)
COURT ARCHIVE
Delhi High Court judgments, 2025
10,549 judgments · page 500 of 528
High Courts21 Feb 2025Dismissed
Seema Jassal Vs Manoj Bajpai
Delhi High Court · (2025) 02 DEL CK 1163
Code of Civil Procedure, 1908 - Section 96, Order 12 Rule 6, Order 41Indian Penal Code, 1860 - Section 195A, 323, 376, 506
High Courts20 Feb 2025Dismissed
Delhi Subordinate Services Selection Board & Anr Vs Rituraj Khandal
Delhi High Court · (2025) 02 DEL CK 1184
High Courts20 Feb 2025Disposed Of
Lali Vs State Nct Of Delhi
Delhi High Court · (2025) 02 DEL CK 1183
Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 21, 21(c), 37, 50, 52A
High Courts20 Feb 2025Disposed Of
Suresh Kumari Vs Registrar Of Companies & Ors
Delhi High Court · (2025) 02 DEL CK 1179
Constitution of India, 1950 - Article 14, 19, 226Insolvency and Bankruptcy Code, 2016 - Section 9, 14, 63Motor Vehicles Act, 1988 - Section 173
High Courts20 Feb 2025Disposed Of
Shyam Singh Vs State
Delhi High Court · (2025) 02 DEL CK 1171
Code of Criminal Procedure, 1973 - Section 164, 294, 313Indian Penal Code, 1860 - Section 363, 366, 376Protection of Children from Sexual Offences Act, 2012 - Section 4
High Courts20 Feb 2025Disposed Of
Arun Muthu Vs Directorate Of Enforcement
Delhi High Court · (2025) 02 DEL CK 1168
Constitution of India, 1950 - Article 20(3), 21, 32, 226Code of Criminal Procedure, 1973 - Section 436A, 437, 438, 439Indian Penal Code, 1860 - Section 120B, 170, 384, 386, 388, 419, 420, 506
High Courts20 Feb 2025Disposed Of
BLS Infrastructure Ltd Vs Rajwant Singh & Ors
Delhi High Court · (2025) 02 DEL CK 1166
Code of Civil Procedure, 1908 - Order 12 Rule 6
High Courts20 Feb 2025Dismissed
M/s Regent International Vs Prateek Dham
Delhi High Court · (2025) 02 DEL CK 1165
Code of Civil Procedure, 1908 - Section 34, 96, 151, Order 37 Rule 2(6), Order 37 Rule 3(5)Commercial Courts Act, 2015 - Section 13
High Courts20 Feb 2025Dismissed
Unison Hotels Pvt Ltd Vs KNM Chemicals Pvt Ltd
Delhi High Court · (2025) 02 DEL CK 1157
Arbitration And Conciliation Act, 1996 - Section 16, 34Micro, Small And Medium Enterprises Development Act, 2006 - Section 2(i)(b), 16, 17, 18, 18(3)Sale of Goods Act, 1930 - Section 12(3), 42, 59, 63
High Courts20 Feb 2025Disposed Of
Thokchom Shyamjai Singh & Ors Vs Union Of India Through Home Secretary & Ors
Delhi High Court · (2025) 02 DEL CK 1156
Constitution of India, 1950 - Article 21, 22(1), 227Code of Criminal Procedure, 1973 - Section 41(1)(ba), 50, 167Indian Penal Code, 1860 - Section 120B, 121A, 122
High Courts19 Feb 2025Disposed Of
TM 25 Holding Bv Vs Akhtar Ali & Ors.
Delhi High Court · (2025) 02 DEL CK 1764
Trade Marks Act, 1999Copyright Act, 1957CPC-Order 39 Rule 3, VIII Rule 10
High Courts19 Feb 2025Allowed
Lt Col Parag Doval Vs Union Of India & Ors
Delhi High Court · (2025) 02 DEL CK 1175
Army Act, 1950 - Section 19Army Rules, 1954 - Rule 14
High Courts19 Feb 2025Disposed Of
Sgt Rockey Angral Service No 936781 T Vs Union Of India And Ors
Delhi High Court · (2025) 02 DEL CK 1174
High Courts19 Feb 2025Disposed Of
Sqn Ldr Mohd Aqib Vs Union Of India & Ors
Delhi High Court · (2025) 02 DEL CK 1172
Armed Forces Tribunal Act, 2007 - Section 3(o)Army Act 1950 - Section 18Navy Act 1957 - Section 15(1)
High Courts19 Feb 2025Disposed Of
Meenu Vs Azad Chauhan & Ors (United India Ins Co Ltd)
Delhi High Court · (2025) 02 DEL CK 1162
Motor Vehicles Act, 1988 - Section 140, 166, 173Indian Penal Code, 1860 - Section 279, 304A, 337
High Courts19 Feb 2025Dismissed
Renewflex Recycling Vs Facilitation Centre Rohini Courts & Ors
Delhi High Court · (2025) 02 DEL CK 1161
Constitution of India, 1950 - Article 14, 21, 226Code of Criminal Procedure, 1973 - Section 164, 364Arbitration and Conciliation Act, 1996 - Section 30(4)
High Courts19 Feb 2025Disposed Of
Satinder Singh Bhasin Vs State Of Nct Of Delhi & Ors
Delhi High Court · (2025) 02 DEL CK 1160
Constitution of India, 1950 - Article 22(1)Code of Criminal Procedure, 1973 - Section 41A, 41B, 41C, 41D, 50, 51, 78, 79
High Courts19 Feb 2025Dismissed
Vijay Singh @ Vijay Pehlwan Vs State Nct Of Delhi
Delhi High Court · (2025) 02 DEL CK 1159
Code of Criminal Procedure, 1973 - Section 161, 313, 353(6), 374(2)Indian Penal Code, 1860 - Section 34, 201, 302, 364, 365Evidence Act, 1872 - Section 65B, 106