High Courts25 Feb 2025Dismissed
Ozar Homes Llp (Through Its Partner Mr Nitin Kumar Lila) Vs Delhi Development Authority And Anr
Delhi High Court · (2025) 02 DEL CK 1193
Constitution of India, 1950 - Article 12, 14
COURT ARCHIVE
Delhi High Court judgments, 2025
10,549 judgments · page 498 of 528
High Courts25 Feb 2025Dismissed
Rajendra Sachdeva Vs M/s A.C. Engineering Private Limited And Ors
Delhi High Court · (2025) 02 DEL CK 1192
Code of Civil Procedure, 1908 - Section 96Contract Act, 1872 - Section 230
High Courts25 Feb 2025Disposed Of
Master Abdul Aleem (Deceased) Through Lrs. Vs Hameeda Shahzad
Delhi High Court · (2025) 02 DEL CK 1191
High Courts25 Feb 2025Disposed Of
Surinder Kumar Vs Karamvir Tyagi
Delhi High Court · (2025) 02 DEL CK 1190
High Courts25 Feb 2025Disposed Of
M/s Bihari Lal Manoj Kumar Vs Deepak Sharma
Delhi High Court · (2025) 02 DEL CK 1189
High Courts25 Feb 2025Disposed Of
Mushir Alam Vs Narcotics Control Bureau
Delhi High Court · (2025) 02 DEL CK 1188
Constitution of India, 1950 - Article 21Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 8C, 22, 23, 29, 37, 67
High Courts25 Feb 2025Disposed Of
D. Arjun @ Devender Arjun Vs State, Nct Of Delhi
Delhi High Court · (2025) 02 DEL CK 1187
Constitution of India, 1950 - Article 21Bhartiya Nagarik Suraksha Sanhita, 2023 - Section 483Indian Penal Code, 1860 - Section 34, 120B, 201, 302
High Courts25 Feb 2025Allowed
Virender Kumar And Ors Vs State Nct Of Delhi
Delhi High Court · (2025) 02 DEL CK 1186
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 428, 528Code of Criminal Procedure, 1973 - Section 195, 313, 397Indian Penal Code, 1860 - Section 34, 186, 332, 353, 506
High Courts25 Feb 2025Disposed Of
Lt. Col. Vibha Vs Union Of India And Ors
Delhi High Court · (2025) 02 DEL CK 1185
High Courts24 Feb 2025Allowed
Adarsh Saran & Anr. Vs Central Bank Of India & Ors.
Delhi High Court · 2024 INSC 206
Negotiable Instruments Act, 1881-Section 138, 141, 141(1), 141(2), 142Companies Act, 2013-Section 167(1)(b)Companies Act, 1956-Section 291
High Courts24 Feb 2025
Vinod Kumar Sharma & Ors. Vs Bhuro Devi
Delhi High Court · (2025) 02 DEL CK 1567
High Courts24 Feb 2025
Ankit Raj Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 02 DEL CK 1565
BNSS 2023-Section 528IPC-Section 376, 90, 375BNS, 2023-Section 69
High Courts24 Feb 2025
Kanchan Vs State NCT Of Delhi
Delhi High Court · (2025) 02 DEL CK 1564
BNSS-Section 482CrPC-Section 438, 437NDPS Act-Section 21, 25, 29, 67, 37
High Courts24 Feb 2025
Ashok Jatia Vs Central Bureau Of Investigation
Delhi High Court · (2025) 02 DEL CK 1562
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974-Section 3(1)Code of Criminal Procedure, 1973-Sections 195, 340, 91, 311, 31Indian Penal Code, 1860-Sections 120-B, 193, 199, 218, 466, 471
High Courts24 Feb 2025
Alok Rai Vs DDA & Anr.
Delhi High Court · (2025) 02 DEL CK 1538
Delhi Development Act, 1957-Section 31
High Courts24 Feb 2025
Kewal Kishore & Ors Vs Govt Of Nct Of Delhi & Ors
Delhi High Court · (2025) 02 DEL CK 1537
Limitation Act-Section 14
High Courts24 Feb 2025
Idemia Syscom India Private Limited Vs M/S Conjoinix Total Solutions Private Limited
Delhi High Court · 2024 INSC 532
Arbitration and Conciliation Act, 1996-Section 7, 11, 16Micro, Small and Medium Enterprises Development Act, 2006-Sections 15 to 23, 16, 17, 18, 18(1), 18(3), 18(4), 24
High Courts24 Feb 2025
Cholamandalam Ms General Insurance Co. Ltd. Vs Bhupan Paswan & Ors.
Delhi High Court · (2025) 02 DEL CK 1666
Motor Vehicles Act, 1988-Section 173, 166 and 140, 163-A, 163-A (3), Second ScheduleIndian Penal Code, 1860-Sections 279, 337, 304AMinimum Wages Act, 1948
High Courts24 Feb 2025Dismissed
Tarun Vs Mohd Sajid
Delhi High Court · (2025) 02 DEL CK 1667
Code of Criminal Procedure, 1973-Section 378(3), 281, 313Negotiable Instrument Act, 1881-Section 138, 142, 118, 139Indian Penal Code, 1860-Section 420