COURT ARCHIVE

Delhi High Court judgments, 2025

10,549 judgments · page 496 of 528

High Courts25 Feb 2025Disposed Of

Himalaya Global Holdings Ltd. & Anr. Vs Rajasthan Aushdhalaya Private Limited & Anr.

Delhi High Court · (2025) 02 DEL CK 1762

Code of Civil Procedure, 1908-Order VIII Rule 10, Section 151, XXXIX Rule 2ACommercial Courts, Commercial Division and Commercial Appellate Division of High Courts Act, 2015

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High Courts25 Feb 2025

D. Arjun @ Devender Arjun Vs State, NCT Of Delhi

Delhi High Court · (2025) 02 DEL CK 1586

Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483Indian Penal Code, 1860-Sections 302, 201, 120-B, 34Constitution of India-Article 21

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High Courts25 Feb 2025

Sudesh & Anr. Vs Jitender Kumar Bhardwaj & Ors.

Delhi High Court · (2025) 02 DEL CK 1591

Delhi Rent Control Act, 1958-Section 1(2), 14(1)(a), 14(1)(e), 25-B(8)

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High Courts25 Feb 2025

Sarada Ukil School Of Art Vs M/S Regal Towers (P) Ltd

Delhi High Court · (2025) 02 DEL CK 1653

Indian Evidence Act, 1958-Section 91, 92Delhi Rent Control Act, 1958-Section 25B, 25B(8), 14(7)

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High Courts25 Feb 2025

Master Abdul Aleem (Deceased) Through Lrs. Vs Hameeda Shahzad

Delhi High Court · (2025) 02 DEL CK 1566

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High Courts25 Feb 2025

Surinder Kumar Vs Karamvir Tyagi

Delhi High Court · (2025) 02 DEL CK 1563

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High Courts25 Feb 2025

Saurabh Pruthi Vs Tata Power Delhi Distribution Ltd

Delhi High Court · (2025) 02 DEL CK 1558

DERC’s Supply Code & Performance Standards Regulations, 2007-Regulation 43(i), 38(f)

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High Courts25 Feb 2025

Ozar Homes LLP (Through Its Partner Mr Nitin Kumar Lila) Vs Delhi Development Authority & Anr.

Delhi High Court · (2025) 02 DEL CK 1535

Constitution of India-Article 14, 12, 41978 Regulations-Regulation 6(2), 6, 4(1), 5(2), 5(6), 5(7)

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High Courts25 Feb 2025

Bhushan Infrastructure Private Limited Vs Union Of India Through Finance Secretary, Ministry Of Finance & Ors.

Delhi High Court · (2025) 02 DEL CK 1532

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High Courts25 Feb 2025Disposed Of

Shanti Upadhyay Vs Sr. Divisional Manager Of New India Assurance, Company Ltd. & Anr.

Delhi High Court · (2025) 02 DEL CK 1531

Constitution of India-Article 226Insurance Ombudsman Rules, 2017-Rule 16, 17Insurance Regulatory and Development Authority of India Act, 1999

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High Courts25 Feb 2025

Jasvinder Singh Vs The Chairman DDA & Ors

Delhi High Court · (2025) 02 DEL CK 1529

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High Courts25 Feb 2025Disposed Of

Asitav Mohanty Vs Union Of India & Anr.

Delhi High Court · (2025) 02 DEL CK 1654

Constitution of India-Article 14

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High Courts25 Feb 2025

Lt. Col. Vibha Vs Union Of India & Ors.

Delhi High Court · (2025) 02 DEL CK 1655

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High Courts25 Feb 2025

Manoranjan Patra & Ors. Vs Union Of India & Anr.

Delhi High Court · (2025) 02 DEL CK 1656

Constitution of India-Article 14Central Reserve Police Force Group 'B' and 'C' (Radio Operator, Crypto, Technical, Radio Fitter, Draughtsman) (Non-Gazetted) Male or Female ranks (Signals) Recruitment Rules, 2006

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High Courts25 Feb 2025