High Courts27 Feb 2025

Dr Jitender Fotedar Vs Ratan Rani Fotedar & Ors.

Delhi High Court · (2025) 02 DEL CK 1555

Code of Civil Procedure,1908-Order VII Rule 11, VII Rule 11 (a)(c), II Rule 2Hindu Succession Act, 1956-Section 14, 14(1), Explanation to Section 14(1), 14(2)Court Fees Act, 1870-Section 7(iv)(b), 7(iv)(c), 7(v), Article 7(vi), 17(iii) of the Second Schedule
High Courts27 Feb 2025

Mohan Lal Vs State Of G.N.C.T. Of Delhi & Ors.

Delhi High Court · (2025) 02 DEL CK 1454

Code of Criminal Procedure, 1973-Sections 482, 156(3), 195(b)(i), 200, 195, 173(8), 195(i)(b)Constitution of India-Article 227Indian Penal Code, 1860-Sections 34, 107, 182, 211, 323, 354, 448, 452, 500, 501, 506, 506(1)
High Courts27 Feb 2025

Mohan Lal Vs State Of G.N.C.T. Of Delhi & Ors.

Delhi High Court · (2025) 02 DEL CK 1455

Code of Criminal Procedure, 1973-Section 482, 200, 340, 195(1), 195(1)(ii), 340(1), 415Indian Penal Code, 1860-Section 34, 211, 378, 415, 417, 463, 465, 466, 468, 471, 511Constitution of India-Article 227