High Courts28 Feb 2025Allowed

Saurabh Gupta Vs Chandresh Gautam & Anr.

Delhi High Court · (2025) 02 DEL CK 1506

Code of Civil Procedure, 1908-Section 115, 151, Order VII Rule 11, II Rule 2, XXXIX Rules 1 and 2Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002Code of Criminal Procedure, 1973-Section 156(3)
High Courts28 Feb 2025Allowed

Salahuddin Ayubi & Anr. Vs Bhushan Kumar

Delhi High Court · (2025) 02 DEL CK 1511

Code of Civil Procedure, 1908-Section 115, 151, Order VII Rule 10ASpecific Relief Act, 1963-Section 6Code of Criminal Procedure, 1973-Section 156(3)
High Courts28 Feb 2025Allowed

Shri Anil Kumar & Ors. Vs Haider Ali

Delhi High Court · (2025) 02 DEL CK 1453

Code of Civil Procedure-Order VII Rule 11, I Rule 10, XXXIX Rule 1 and 2IPC-Section 406, 419, 420, 504, 34Transfer of Property Act-Section 52
High Courts28 Feb 2025Disposed Of

Yogesh Vs State Of Delhi

Delhi High Court · (2025) 02 DEL CK 1216

Code of Criminal Procedure, 1973 - Section 313, 428Prevention of Corruption Act, 1988 - Section 7, 13, 13(1)(d), 13(1)(d)(i), 13(1)(d)(i)