High Courts04 Mar 2025Dismissed
Sunil Bailwal Vs Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 03 DEL CK 1942
Indian Penal Code, 1860-Section 498A, 406, 34Protection of Women from Domestic Violence Act, 2005-Section 12Cr.P.C.-Section 125
COURT ARCHIVE
Delhi High Court judgments, 2025
10,619 judgments · page 491 of 531
High Courts04 Mar 2025Disposed Of
Mohd Naim Ahmed Vs Mohd Imran
Delhi High Court · (2025) 03 DEL CK 1930
High Courts04 Mar 2025Disposed Of
Suresh Kumar Vs Sheela Goel
Delhi High Court · (2025) 03 DEL CK 1928
High Courts04 Mar 2025Disposed Of
Mahipal Singh & Ors. Vs Ashok Kumar Kaushik & Anr.
Delhi High Court · (2025) 03 DEL CK 1876
Delhi High Court (Original Side) Rules, 2018-Rule 5 of Chapter II; Rule 4 of Chapter I; Rule 2 of Chapter VII; Rule 3 of Chapter VII; Rule 4 of Chapter VII; Rule 5 of Chapter VIICPC-Order VII Rule 11
High Courts04 Mar 2025Disposed Of
Rakesh Kumar Bansal Vs Delhi Development Authority & Anr.
Delhi High Court · (2025) 03 DEL CK 1833
High Courts04 Mar 2025
Vikram Phogat Vs Suman
Delhi High Court · (2025) 03 DEL CK 1965
Code of Criminal Procedure, 1973-Section 482Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Protection of Women from Domestic Violence Act, 2005-Section 12, 23
High Courts04 Mar 2025Disposed Of
Kunal Kumar Gupta & Ors. Vs State Of Nct Of Delhi & Anr.
Delhi High Court · (2025) 03 DEL CK 1964
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code-Sections 498A, 406, 34Hindu Marriage Act-Section 13B(2)
High Courts04 Mar 2025Dismissed
Dr Shashi Bhushan Vs University Of Delhi & Anr.
Delhi High Court · (2025) 03 DEL CK 1962
Constitution of India-Article 226Ordinance XI of the UniversityOrdinance XVIII of the University-Clause 7(4-a)
High Courts04 Mar 2025Disposed Of
Union Public Service Commission Vs Nipun Mathur & Ors.
Delhi High Court · (2025) 03 DEL CK 1956
High Courts04 Mar 2025Disposed Of
Vadim Infrastructure Private Limited Vs Bharat Heavy Electricals Limited
Delhi High Court · (2025) 03 DEL CK 2092
Arbitration and Conciliation Act, 1996-Section 12, IVth ScheduleIndian Stamp Act, 1899
High Courts04 Mar 2025
Pintu @ Bintu Vs State Of NCT Of Delhi
Delhi High Court · (2025) 03 DEL CK 2044
Indian Penal Code, 1860-Sections 302/307/452/34Delhi Prison Rules, 2018-Rule 1178; Rules 1197 and 1200; Rule 1223
High Courts04 Mar 2025Disposed Of
N Vs State & Anr.
Delhi High Court · (2025) 03 DEL CK 2038
Indian Penal Code, 1860-Section 376, 506, 323, 354, 354B, 451Code of Criminal Procedure, 1973-Section 156(3), 164
High Courts04 Mar 2025Allowed
Christian James Michel Vs Directorate Of Enforcement
Delhi High Court · (2025) 03 DEL CK 2031
Prevention of Money Laundering Act, 2002-Section 3, 4, 45, 45(1)(ii), 45(1)(iii)Indian Penal Code, 1860-Section 120B, 420Prevention of Corruption Act, 1988-Section 7, 8, 9, 12, 13(2), 13(1)(d)
High Courts04 Mar 2025Dismissed
Indira Bahuguna & Ors. Vs Lt Governor Of Delhi & Ors.
Delhi High Court · (2025) 03 DEL CK 2009
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013-Section 24(2), 24Land Acquisition Act, 1894-Section 4, 6, 11, 16
High Courts04 Mar 2025Disposed Of
Suraj @ Devender Vs State NCT Of Delhi
Delhi High Court · (2025) 03 DEL CK 1743
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Indian Penal Code, 1860-Sections 302, 392, 394, 397, 34, 307Arms Act, 1959-Sections 27, 54, 59
High Courts04 Mar 2025Disposed Of
RV Solutions Pvt Ltd Vs Randhir Kumar
Delhi High Court · (2025) 03 DEL CK 1724
Arbitration and Conciliation Act, 1996-Section 11(6)(a) and (c), 21, 12, IVth Schedule
High Courts04 Mar 2025Disposed Of
V K Mishra Vs Union Of India & Anr.
Delhi High Court · (2025) 03 DEL CK 1709
High Courts04 Mar 2025Allowed
Commissioner Of Police And Anr Vs Rohtash Kumar
Delhi High Court · (2025) 03 DEL CK 0999
Constitution of India, 1950 - Article 14, 142, 226