High Courts06 Mar 2025Disposed Of
Dr. Mohd Shoeb Ali Vs Banking Ombudsman & Ors
Delhi High Court · (2025) 03 DEL CK 0995
COURT ARCHIVE
Delhi High Court judgments, 2025
10,619 judgments · page 490 of 531
High Courts06 Mar 2025Disposed Of
Kundan Kumar @ Gore Vs Central Bureau Of Investigation
Delhi High Court · (2025) 03 DEL CK 0994
Code of Criminal Procedure, 1973 - Section 41A, 160, 438, 482Indian Penal Code, 1860 - Section 120B, 420Information Technology Act, 2000 - Section 66C, 66D
High Courts06 Mar 2025Disposed Of
Abhishek Gupta Vs State Bank Of India
Delhi High Court · (2025) 03 DEL CK 0993
High Courts06 Mar 2025Disposed Of
Rajesh Breja Vs State
Delhi High Court · (2025) 03 DEL CK 0992
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483, 528Code of Criminal Procedure, 1973 - Section 306, 439Indian Penal Code, 1860 - Section 115, 120B, 302
High Courts06 Mar 2025Dismissed
C Sharma Vs Navdeep Singh & Ors
Delhi High Court · (2025) 03 DEL CK 0980
Constitution of India, 1950 - Article 227Code of Criminal Procedure, 1973 - Section 200, 203, 482
High Courts05 Mar 2025Disposed Of
Bhupender Singh Vs M/s Olive Exim
Delhi High Court · (2025) 03 DEL CK 1920
High Courts05 Mar 2025Disposed Of
Union Of India & Ors. Vs Nisha
Delhi High Court · (2025) 03 DEL CK 1955
High Courts05 Mar 2025Dismissed
Union Of India & Ors. Vs Suresh Kumar Azad
Delhi High Court · (2025) 03 DEL CK 1953
High Courts05 Mar 2025Dismissed
Commissioner Of Police & Ors. Vs Pratap Singh & Ors.
Delhi High Court · (2025) 03 DEL CK 1952
Prevention of Corruption Act-Section 7/13 (1)(a)(d) and 13(2)IPC-Section 384/120-B/34Constitution of India-Article 226
High Courts05 Mar 2025Disposed Of
Dr Smita Naram Vs Registrar Of Trademarks & Ors.
Delhi High Court · (2025) 03 DEL CK 2080
Trademarks Act, 1999-Section 91Trademark Rules, 2002-Rule 56(4)Right to Information Act, 2005
High Courts05 Mar 2025
Devi Charan & Anr. Vs Ranpat Singh & Ors.
Delhi High Court · (2025) 03 DEL CK 2074
Constitution of India-Article 227CPC-Order 47, 7 Rule 3, 22 Rule 3
High Courts05 Mar 2025Allowed
Prema Ram Ex BSF Constable Vs Union Of India & Ors.
Delhi High Court · (2025) 03 DEL CK 1701
BSF Act, 1968-Section 40, 46, 117(2)BSF Rules, 1969-Rule 45, 46, 48, 51, 89, 90, 142, 142(2), 145Constitution of India-Article 226
High Courts05 Mar 2025Dismissed
Commissioner Of Police & Ors Vs Pratap Singh & Ors
Delhi High Court · (2025) 03 DEL CK 0996
Constitution of India, 1950 - Article 226Indian Penal Code, 1860 - Section 34, 120B, 384Prevention of Corruption Act, 1988 - Section 7, 13(1)(a), 13(1)(d), 13(2)
High Courts05 Mar 2025Disposed Of
Prema Ram Ex Bsf Constable Vs UOI & Ors
Delhi High Court · (2025) 03 DEL CK 0984
Constitution of India, 1950 - Article 226Prevention Of Corruption Act, 1988 - Section 7, 13(1)(e), 13(2)Border Security Force Act, 1968 - Section 40, 46, 117(2), 142(2)
High Courts05 Mar 2025Disposed Of
Som Dutt Sharma Vs Directorate Of Revenue Intelligence
Delhi High Court · (2025) 03 DEL CK 0983
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Code of Criminal Procedure, 1973 - Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 21, 23, 29, 37, 50, 52A, 52A(2), 54
High Courts05 Mar 2025Disposed Of
Bhupender Singh Vs M/S Olive Exim
Delhi High Court · (2025) 03 DEL CK 0982
High Courts05 Mar 2025vi Shivaji Sahebrao Bobade v. State of Maharashtra
State Vs Danish & Ors
Delhi High Court · (2025) 03 DEL CK 0981
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 419Code of Criminal Procedure, 1973 - Section 378Indian Penal Code, 1860 - Section 34, 365, 395, 397
High Courts05 Mar 2025Dismissed
Shri Ruchit Bansal & Anr Vs Govt Of Nct Of Delhi & Anr
Delhi High Court · (2025) 03 DEL CK 0966
Constitution of India, 1950 - Article 12, 226
High Courts05 Mar 2025Allowed
Devi Charan & Anr Vs Ranpat Singh & Ors
Delhi High Court · (2025) 03 DEL CK 0965
Constitution of India, 1950 - Article 227Code of Civil Procedure, 1908 - Order 7 Rule 3
High Courts04 Mar 2025
Swagath Restaurants Vs Govt. Of NCT Of Delhi & Ors.
Delhi High Court · (2025) 03 DEL CK 1949
Delhi Excise Rules, 2010-Rule 154(1), 154(2)(42), 154, 66(11)(a)(i) to (iv), 66(11), 66, 34(1), 21, 42, Regulation 154