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Delhi High Court judgments, 2025

10,549 judgments · page 499 of 528

High Courts24 Feb 2025

Sh. Uma Shanker & Anr. Vs Sh. Sunny & Ors.

Delhi High Court · (2025) 02 DEL CK 1484

Motor Vehicles Act, 1988-Section 173, 166, 140, 163-A, 163-A (3), Second Schedule to Section 163-AIndian Penal Code, 1860-Section 279, 337, 304AMinimum Wages Act, 1948
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High Courts24 Feb 2025Dismissed

Ashok Jatia Vs Central Bureau Of Investigation

Delhi High Court · (2025) 02 DEL CK 1196

Code of Criminal Procedure, 1973 - Section 91, 195, 311, 340Indian Penal Code, 1860 - Section 120B, 193, 199, 218, 466, 471Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 - Section 3(1)
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High Courts24 Feb 2025Disposed Of

Ankit Raj Vs State Of Nct Of Delhi & Anr

Delhi High Court · (2025) 02 DEL CK 1182

Bhartiya Nagarik Suraksha Sanhiyta, 2023 - Section 528Indian Penal Code, 1860 - Section 90, 375, 376Bharatiya Nyaya Sanhita, 2023 - Section 69
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High Courts24 Feb 2025Dismissed

Kanchan Vs State Nct Of Delhi

Delhi High Court · (2025) 02 DEL CK 1180

Bhartiya Nagarik Suraksha Sanhiyta, 2023 - Section 482Code of Criminal Procedure, 1973 - Section 437, 438Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 21, 25, 29, 37, 67
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